ITAT Kolkata Bench
22,285 judgments
PRAFULLA KUMAR MALAKAR, INCOME TAX OFFICER, WARD-10(2), KOLKATA, KOLKATA vs KANYA KUMARI PROPERTIES PVT LTD., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
FIBRES AND FABRICS PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(2), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
WISE PROPERTIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
VIVOG COMMERCIAL LIMITED,MUMBAI vs DCIT, CIRCLE -5(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
VIVOG COMMERCIAL LIMITED,MUMBAI vs DCIT, CIRCLE -5(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
MINA PRADHAN,KOLKATA vs I.T.O., WARD - 42(4), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
MINA PRADHAN,KOLKATA vs I.T.O., WARD - 42(4), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
M/S. VINTAGE BREWERIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(3), KOLKATA, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SIKKIM STATE CO-OPERATIVE BANK LTD.(SISCO BANK),GANGTOK vs A.C.I.T., CIRCLE - 3(2), GANGTOK, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.1208 to 1212/Kol/2024 Assessment Years: 2012-13 to 2015-16 & 2017-18 Sikkim State Co-operative Bank ltd. (PAN: AAFAS 2662 A) Vs. ACIT, Circle-3(2), Gangtok Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 19.11.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 27.11.2024 For the Appellant/ Ǔनधा[ǐरती कȧ ओर से Shri A. N. Chatterjee, FCA Shri A. K. Mitra, FCA For the Responde
SIKKIM STATE CO-OPERATIVE BANK LTD.(SISCO BANK),GANGTOK vs A.C.I.T., CIRCLE - 3(2), GANGTOK, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.1208 to 1212/Kol/2024 Assessment Years: 2012-13 to 2015-16 & 2017-18 Sikkim State Co-operative Bank ltd. (PAN: AAFAS 2662 A) Vs. ACIT, Circle-3(2), Gangtok Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 19.11.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 27.11.2024 For the Appellant/ Ǔनधा[ǐरती कȧ ओर से Shri A. N. Chatterjee, FCA Shri A. K. Mitra, FCA For the Responde
SIKKIM STATE CO-OPERATIVE BANK LTD. (SISCO BANK),GANGTOK vs A.C.I.T., CIRCLE - 3(2), GANGTOK, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.1208 to 1212/Kol/2024 Assessment Years: 2012-13 to 2015-16 & 2017-18 Sikkim State Co-operative Bank ltd. (PAN: AAFAS 2662 A) Vs. ACIT, Circle-3(2), Gangtok Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 19.11.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 27.11.2024 For the Appellant/ Ǔनधा[ǐरती कȧ ओर से Shri A. N. Chatterjee, FCA Shri A. K. Mitra, FCA For the Responde
SIKKIM STATE CO-OPERATIVE BANK LTD. (SISCO BANK),GANGTOK vs A.C.I.T., CIRCLE - 3(2), GANGTOK, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.1208 to 1212/Kol/2024 Assessment Years: 2012-13 to 2015-16 & 2017-18 Sikkim State Co-operative Bank ltd. (PAN: AAFAS 2662 A) Vs. ACIT, Circle-3(2), Gangtok Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 19.11.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 27.11.2024 For the Appellant/ Ǔनधा[ǐरती कȧ ओर से Shri A. N. Chatterjee, FCA Shri A. K. Mitra, FCA For the Responde
SIKKIM STATE CO-OPERATIVE BANK LTD. (SISCO BANK),GANGTOK vs A.C.I.T., CIRCLE - 3(2), GANGTOK, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.1208 to 1212/Kol/2024 Assessment Years: 2012-13 to 2015-16 & 2017-18 Sikkim State Co-operative Bank ltd. (PAN: AAFAS 2662 A) Vs. ACIT, Circle-3(2), Gangtok Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 19.11.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 27.11.2024 For the Appellant/ Ǔनधा[ǐरती कȧ ओर से Shri A. N. Chatterjee, FCA Shri A. K. Mitra, FCA For the Responde
THE TSUKLAKHANG TRUST,GANGTOK, SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
NATWEST MARKETS PLC,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 1(2), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), KOLKATA, KOLKATA vs DREAM GATEWAY HOTELS PVT LTD, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
INCOME TAX OFFICER, KOLKATA vs GOODPOINT STOCKIST PVT. LTD., KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCULAR-1(4), KOLKATA, KOLKATA vs PRIMARC PROJECTS PVT LTD.,, KOLKATA
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1(4), KOLKATA, KOLKATA vs PRIMARC PROJECTS PVT LTD, KOLKATA
THE JUTE CORPORATION OF INDIA LTD CONTRIBUTORY PROVIDENT FUND,NEW MARKET, KOLKATA vs DEPUTY DIRECTOR OF INCOME TAX, CPC, CPC, BENGALURU
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
