ITAT Kolkata Bench
22,285 judgments
HOWRAH TRADING COMPANY PVT. LTD.,KOLKATA vs DCIT, CIR. 5, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KARNI INFRAPROJECTS PVT. LTD,KOLKATA vs ITO, WARD-12(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
MOHUA DEY,KOLKATA vs ITO, WARD-2(1), SILIGURI
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
MOHUA DEY,KOLKATA vs ITO WARD-2(1), SILIGURI
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
MOHUA DEY,KOLKATA vs ITO, WARD-2(1), SILIGURI
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
MOHUA DEY,KOLKATA vs ITO, WARD-2(1), SILIGURI
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
MOHUA DEY,SILIGURI vs ITO, WARD-2(1), SILIGURI
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
MS REGENCY AIMS PRIVATE LIMITED,KOLKATA vs NATIONAL FACELESS ASSESSMENT UNIT, DELHI
SHRI RAJPAL YADAV (Vice President), SHRI RAJESH KUMAR (Accountant Member)
BISWANATH HOSIERY MILLS LTD.,KOLKATA vs ACIT, CIR. 4(2), KOLKATA
SHRI ANIKESH BANERJEE (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER, MATIGARA vs MATIGARA REALTORS PRIVATE LIMITED, SILIGURI
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
RAHEMUL KHANDAKER,COOCHBEHAR vs I.T.O., WARD - 2(1), COOCHBEHAR
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ANIRUDDHA KUNDU,KOLKATA vs I.T.O., WARD - 62(1), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-32, KOLKATA, KOLKATA vs BINDHYA BASHINI TRADERS, HOWRAH
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DCIT CC-1(4), KOL, KOLKATA vs SAJ FOOD PRODUCTS PVT LTD, KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar, Accountant Member ] I.T.A. Nos.1244 to 1246/Kol/2024 Assessment Years: 2013-14 to 2015-16 DCIT, Central Circle-1(4), Kolkata Vs. Saj Food Products Pvt. Ltd. (PAN: AAICS 0790 G) Appellant / ) अपीलाथȸ ( Respondent / (Ĥ×यथȸ) Date of Hearing / सुनवाई कȧ Ǔतͬथ 23.10.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 25.11.2024 For the Appellant/ Ǔनधा[ǐरती कȧ ओर से Shri S. K. Tulsiyan, Advocate Mita Rizvi, A.R For the Respondent/ राजèव कȧ ओर से
DCIT CC-1(4), KOL., KOLKATA vs SAJ FOOD PRODUCTS PVT LTD, KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar, Accountant Member ] I.T.A. Nos.1244 to 1246/Kol/2024 Assessment Years: 2013-14 to 2015-16 DCIT, Central Circle-1(4), Kolkata Vs. Saj Food Products Pvt. Ltd. (PAN: AAICS 0790 G) Appellant / ) अपीलाथȸ ( Respondent / (Ĥ×यथȸ) Date of Hearing / सुनवाई कȧ Ǔतͬथ 23.10.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 25.11.2024 For the Appellant/ Ǔनधा[ǐरती कȧ ओर से Shri S. K. Tulsiyan, Advocate Mita Rizvi, A.R For the Respondent/ राजèव कȧ ओर से
DCIT CC-1(4), KOL., KOLKATA vs SAJ FOOD PRODUCTS PVT LTD , KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar, Accountant Member ] I.T.A. Nos.1244 to 1246/Kol/2024 Assessment Years: 2013-14 to 2015-16 DCIT, Central Circle-1(4), Kolkata Vs. Saj Food Products Pvt. Ltd. (PAN: AAICS 0790 G) Appellant / ) अपीलाथȸ ( Respondent / (Ĥ×यथȸ) Date of Hearing / सुनवाई कȧ Ǔतͬथ 23.10.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 25.11.2024 For the Appellant/ Ǔनधा[ǐरती कȧ ओर से Shri S. K. Tulsiyan, Advocate Mita Rizvi, A.R For the Respondent/ राजèव कȧ ओर से
QUIPPO OIL & GAS INFRASTRUCTURE LIMITED,GURGAON vs ITO, WARD-11(3), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PAYEL ENTERPRISE,DURGAPUR vs D.C.I.T., CC - 3(1), KOLKATA, KOLKATA
SHRI ANIKESH BANERJEE (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, CC-3(3), KOLKATA, KOLKATA vs EXPRESS LAND AND HOUSING CO PVT LTD, KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
DCIT, CIR-3(2), GANGTOK, AAYAKAR BHAWAN BHANUPATH ROAD NEAR WHITE HALL GANGTOK vs HEINZ INDIA PRIVATE LIMITED, SIKKIM
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
