ITAT Kolkata Bench
22,285 judgments
INCOME TAX OFFICER, ESPLANADE AAYAKAR BHAVAN vs ALERT CONSULTANTS AND CREDIT PVT LTD, R N MUKHERJEE ROAD
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SAHAYATA-NUTRITION,HEALTH,EDUCATION & RESEARCH FOUNDATION,MURSHIDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
HIMADRI VINIMAY PVT. LTD.,KOLKATA vs ACIT, (OSD), WARD-1(1), KOLKATA
SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 821/KOL/2024 Assessment Year: 2010-11 Himadri Vinimay Pvt. Ltd…………………………………………………Appellant [PAN: AABCH 9326 G] Vs. ACIT (OSD), Ward-1(1), Kolkata............................................Respondent Appearances: Assessee represented by: Ashish Bansal, A/R. Department represented by: Vineet Kumar, JCIT, Sr. D/R. Date of concluding the hearing : October 1st, 2024 Date of pronouncing the order : Novem
MALAY BOSE,KOLKATA vs ACIT, CIR. 29, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 795/KOL/2024 Assessment Year: 2012-13 Malay Bose…………………………………………………………………….Appellant [PAN: AEHPB 2927 G] Vs. ACIT, Cir.-29, Kolkata..........................................................Respondent Appearances: Assessee represented by: Siddharth Agarwal, Adv. Department represented by: Monalisha Pal Mukherjee, JCIT. Date of concluding the hearing : September 25th, 2024 Date of pronouncing the order : N
HALDIA PORT EMPLOYEE "CO- OPERATIVE CREDIT SOCIETY LTD. ,HALDIA vs ITO, NFAC, WARD-27(1), HALDIA. , HALDIA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
HALDIA PORT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD. ,HALDIA vs ITO, WARD-27(1), HALDIA, HALDIA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
AJIT KUMAR,BOKARO vs ACIT, CIRCLE 2(1), IT, KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 243/KOL/2024 Assessment Year: 2018-19 Ajit Kumar……………………………………………………………………..Appellant [PAN: AIIPK 7673 F] Vs. ACIT, Circle-2(1), IT, Kolkata…………………………………………Respondent Appearances: Assessee represented by: Miraj D. Shah, A/R. Department represented by: Praveen Kishore, CIT, D/R. Date of concluding the hearing : September 26th, 2024 Date of pronouncing the order : November 22nd, 2024 ORDER Per Pradip Kumar
PHOENIX HITECH PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 1(3), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
GYAN BHARTI EDUCATIONAL TRUST,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
TIERRA LOGISTICS PVT. LTD., KOLKATA,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 1536/KOL/2024 Assessment Year: 2018-19 Tierra Logistics Pvt. Ltd…………………………………………………..Appellant [PAN: AADCT 5860 H] Vs. DCIT, Circle-7(1), Kolkata.....................................................Respondent Appearances: Assessee represented by: P. Jhunjhunwala, AR. Department represented by: Monalisha Pal Mukherjee, JCIT. Date of concluding the hearing : September 26th, 2024 Date of pronouncing the ord
BRIJDHAM MERCANTILE PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD 5(3), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
GRAPHITE & MINERAL PRODUCTS,KOLKATA vs A.C.I.T., CIRCLE - 47, KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
WEST BENGAL MANUFACTURING CO. PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
M/S SWIFT VINTRADE PVT. LTD.,KOLKATA vs CIT, KOLKATA-1I, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S DEEPMALA VYAPAAR PVT. LTD.(SUCCESSOR OF HARSHMUKHI VYAPAAR PVT. LTD.,KOLKATA vs ITO, WARD-5(4), KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
BABLU SARKAR,KOLKATA vs ITO, WARD-25(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
KEVENTER AGRO LTD.,KOLKATA vs DCIT, CIR. 4(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
KEVENTER AGRO LTD,KOLKATA vs DCIT, CIR. 4(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SHANKAR PRASAD GUPTA,KOLKATA vs A.O., CIR. 29, KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
MARSONS LTD.,KOLKATA vs PCIT, , KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)