← All Benches
ITAT Kolkata Bench
22,285 judgments
SYED SIRAJUDDIN MIR,SUJAGALPUR KALSA, FALTA vs A.C.I.T., CIRCLE - 10(1), KOLKATA
ITA 1861/KOL/2024[2017-18]Status: Disposed3/12/2024AY 2017-18
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DY. COMMISSIONER OF INCOME TAX CENTRAL-1(4), KOLKATA , KOLKATA vs MCK PGE PROJECTS LLP , KOLKATA
ITSSA 38/KOL/2024[2016-17]Status: Disposed2/12/2024AY 2016-17
DY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs MCK PGE PROJECTS LLP, KOLKATA
ITSSA 37/KOL/2024[2015-16]Status: Disposed2/12/2024AY 2015-16
SANKOPARA COUNTRY SPIRIT SHOP,MURSHIDABAD vs ACIT, CIR. 42, MURSHIDABAD
ITA 483/KOL/2024[2017-18]Status: Disposed2/12/2024AY 2017-18
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
RAKESH DAGA,KOLKATA vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE - 37, KOLKATA, GOVT. PLACE (WEST)
ITA 366/KOL/2024[2015-16]Status: Disposed2/12/2024AY 2015-16
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ITO WD -2(1), KOLKATA vs UNICORN TOWNSHIP (P) LTD., KOLKATA
ITA 2074/KOL/2024[2011-12]Status: Disposed2/12/2024AY 2011-12
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEBANJAN CHATTERJEE,KOLKATA vs D.D.I.T., CPC, BENGALURU, BENGALORE
ITA 1959/KOL/2024[2021-2022]Status: Disposed2/12/2024AY 2021-2022
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
SKYBRIDGE REAL ESTATES LLP,KOLKATA vs D.C.I.T., CIRCLE - 34, KOLKATA, KOLKATA
ITA 1849/KOL/2024[2018-2019]Status: Disposed2/12/2024AY 2018-2019
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BHAGWATI FOUNDATION,KOLKATA vs CIT (EXEMPTION), KOLKATA
ITA 1836/KOL/2024[2023-2024]Status: Disposed2/12/2024AY 2023-2024
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
VARIMA JEWELS PVT. LTD.,KOLKATA vs I.T.O., WARD - 8(2), KOLKATA, KOLKATA
ITA 1257/KOL/2024[2012-2013]Status: Disposed2/12/2024AY 2012-2013
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
INCOME TAX OFFICER WD-4(3)KOL, AAYAKAR BHAWAN CHOWRINGHEE SQUARE vs ACUITY MERCHANTS PRIVATE LIMITED, B G SARANI SONARPUR KOLKATA
ITA 1457/KOL/2023[2017-18]Status: Disposed2/12/2024AY 2017-18
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs RAGHUNATH PAPER MILLS PVT. LTD., KOLKATA
ITSSA 88/KOL/2024[2011-12]Status: Disposed29/11/2024AY 2011-12
KESHAB KUMAR HALDER,BIRBHUM vs A.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA, KOLKATA
ITSSA 78/KOL/2024[2013-2014]Status: Disposed29/11/2024AY 2013-2014
KESHAB KUMAR HALDER,BIRBHUM vs A.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA, KOLKATA
ITSSA 77/KOL/2024[2012-2013]Status: Disposed29/11/2024AY 2012-2013
SRI RAVI SHARMA DHITAL,GOA vs A.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA
ITSSA 110/KOL/2024[2018-2019]Status: Disposed29/11/2024AY 2018-2019
SRI RAVI SHARMA DHITAL,GOA vs A.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA
ITSSA 109/KOL/2024[2017-2018]Status: Disposed29/11/2024AY 2017-2018
SRI RAVI SHARMA DHITAL,GOA vs A.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA
ITSSA 108/KOL/2024[2016-2017]Status: Disposed29/11/2024AY 2016-2017
SRI RAVI SHARMA DHITAL,GOA vs A.C.I.T., CENTRAL CIRCLE - 4(1),, KOLKATA
ITSSA 107/KOL/2024[2015-2016]Status: Disposed29/11/2024AY 2015-2016
SRI RAVI SHARMA DHITAL,GOA vs A.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA
ITSSA 106/KOL/2024[2014-2015]Status: Disposed29/11/2024AY 2014-2015
SRI RAVI SHARMA DHITAL,GOA vs A.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA
ITSSA 105/KOL/2024[2013-2014]Status: Disposed29/11/2024AY 2013-2014
