ITAT Kolkata Bench
22,285 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs JYOTI PATODIA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MUCHHAL AUTOLINKERS PRIVATE LIMITED,RANIGANJ vs INCOME TAX OFFICER WARD 3(1) ASANSOL, ASANSOL
Shri Duvvuru R. L. Reddy (Vice President), Shri Rajesh Kumar (Accountant Member)
SOCIETY FOR THE BETTERMENT OF EDUCATION,PASCHIM MEDNIPUR vs I.T.O., WARD - 1(3), EXEMPTION, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SOCIETY FOR THE BETTERMENT OF EDUCATION, MIDNAPRE,PASCHIM MEDINIPUR vs I.T.O., WARD - 38(4), MIDNAPUR, MIDNAPUR
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, ASANSOL, ASANSOL vs COAL MINES AUTHORITY LTDS EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD, ASANSOL
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, ASANSOL, ASANSOL vs COAL MINES AUTHORITY LTDS EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD, ASANSOL
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, ASANSOL, ASANSOL vs COAL MINES AUTHORITY LTDS EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD, ASANSOL
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, ASANSOL vs COAL MINES AUTHORITY LTDS EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD, ASANSOL
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAJKUMARI AGARWAL,KOLKATA vs ITO, WARD 23(2), HOOGHLY
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
CUBE INFRASTRUCTURE PRIVATE LIMITED,KOLKATA vs ITO WARD-9(3), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BHAIRABLANA SAMABAY KRISHI UNNAYAN SAMITY LIMITED ,VILL- HATBELE, POST- HATBELE vs ASSESSING OFFICER, ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MANAS,KOLKATA vs I.T.O., WARD - 1(4), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MANAS,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MANAS,KOLKATA vs I.T.O., WARD - 1(4), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MANAS,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION, KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
M/S. OM STEEL INDIA,HOWRAH vs ACIT/ITO, NFAC, DELHI
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
S.K. DEVELOPMENT PVT. LTD., KOLKATA,KOLKATA vs D.C.I.T., CIRCLE - 9(2), KOLKATA, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MAYNAGORI C S SHOP,MAYNAGURI vs CIT APPEALS, INCOME TAX DEPARTMENT, NATIONAL FACELESS APPEAL CENTRE
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MAYNAGORI C S SHOP,MAYNAGURI vs DCIT, CIRCLE-1(1), JALPAIGURI, JALPAIGURI
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SASWATI SAMAI,KOLKATA vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU, CENTRALISED PROCESSING CENTRE, BENGALURU
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
