ITAT Kolkata Bench
22,285 judgments
ITO WARD-46(1) KOLKATA, KOLKATA vs PRANAB DAS, HOWRAH
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
JAY BABA NEEM KAROLI NIRDHAN AVAM ASAHAYEE SAHAYATA KENDRA,KOLKATA vs CIT (EXEMPTION), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
DEBABRATA PAUL,KOLKATA vs I.T.O., WARD - 44(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SEKHPARA MANIKORE SAMABAY KRISHI UNNAYAN SAMITH LTD.,BALURGHAT, SOUTH DINAJPUR vs I.T.O., WARD - 3(1),, BALURGHAT
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PANCGHVARNAM THANGARAJ,PORT BLAIR vs I.T.O., WARD - 3(4), PORT BLAIR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
NCGB RETROFIT PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAHUL ANAND,KOLKATA vs A.D.I.T., CPC,, BANGALORE
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
AVR STORAGE TANK TERMINALS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAJARSHI BHATTACHARYA,KOLKATA vs ACIT, CIRCLE - 50(1), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
GAZOLE L S COOPERATIVE MARKETING SOCIETY LTD.,MALDA vs ITO, WARD 3(1), MALDA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, KOLKATA vs LAKHOTIA TRANSPORT CO. PRIVATE LIMITED, KOLKATA
DCIT, CC-1(3), KOLKATA, KOLKATA vs S M NIRYAT PVT. LTD., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ALIP MITRA,NADIA vs I.T.O., WARD - 41(1), NADIA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DEBRUP BANIK,KOLKATA vs D.C.I.T., CIRCLE - 50(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PARIVAAR EDUCATION SOCIETY,KOLKATA vs D.C.I.T., CIRCLE - 1(1), EXEMPTION, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs UTTARAYAN TRUST FOR EDUCATION SOCIAL WELFARE, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
DAMODAR DISTRIBUTORS PVT. LTD.,KOLKATA vs ACIT, CEN. CIR. 1(2), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SRI JAGDISH PRASAD CHOUDHARY,KOLKATA vs I.T.O., WARD - 36(7),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SURRENDRA KUMAR GOENKA,HOWRAH vs ADIT, CPC, BENGALURU / I.T.O., WARD 61(3), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT CC-1(4), KOLKATA vs SHRIMARC MALL LLP, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)