ITAT Kolkata Bench
22,285 judgments
ESCEE TRADERS PVT. LTD. (FORMERLY KNOWN AS SATKRITI PROPERTIES PVT. LTD.),KOLKATA vs I.T.O., WARD - 5(1), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
LINK COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(4), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
PRATUL SAHA,KOLKATA vs ITO, NFAC, DELHI
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
DALMIA DSP LIMITED (FORMERLY KNOWN AS KALYANPUR CEMENTS LIMITED),KOLKATA vs DCIT, CIRCLE - 5(1) , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member I.T.A. No.54/Kol/2019 Assessment Year: 2010-11 Dalmia DSP Ltd........................................................................................Appellant 2&3, LIC Building, Dr. Rajendra Prasad Sarani, (Clive Row), Kolkata-1. [PAN: AABCK1273H] vs. DCIT, Circle-5(1), Kolkata.........................................................................Respondent Appearances by: Shri Navin Verma, FCA, appeared on behalf o
SAMAR PRAMANICK,NADIA vs I.T.O., WARD - 4(1), NADIA
SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
RAJU BISWAS,KOLKATA vs I.T.O., WARD-24(1), KOLKATA
ARTI SURANA,HOWRAH vs I.T.O., WARD - 47(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
KUSHAL BHARAT REALCON PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(3), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
MR. SIDHARTHA SURANA,KOLKATA vs ITO, WARD- 36(1), KOLKATA. , KOLKATA
DR.MANISH BORAD (Accountant Member)
DCIT CC-1(4), KOL, KOLKATA vs RAMESH KUMAR BUBNA, KOLKATA
BURDWAN IRONE & STEEL COMPANY PRIVATE LIMITED,KOLKATA vs INCOME TAX WARD 1(1)KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MOSARRAT PERWEEN,KOLKATA vs ITO, WARD-61(4), KOLKATA
DR. MANISH BORAD (Accountant Member)
INCOME TAX OFFICER, KOLKATA vs THIRD WAVE BUSINESS AIDS PVT. LTD., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S LECTRODRYER MARKETING PVT. LTD.,KOLKATA vs ITO, WARD-9(1), KOLKATA
DR.MANISH BORAD (Accountant Member)
M/S LECTRODRYER MARKETING PVT. LTD.,KOLKATA vs ITO, WARD-9(1), KOLKATA
DR. MANISH BORAD (Accountant Member)
SHAKTIPADA BHATTACHARJEE TECHNICAL INSTITUTE,BURDWAN vs I.T.O., WARD - 2(1), EXEMPTION,, DURGAPUR
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AKASH JAIN,KOLKATA vs I.T.O., WARD - 32(3), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
LALIT KUMAR PODDAR,KOLKATA vs ACIT, CIRCLE - 33,, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 2170/Kol/2024 Assessment Year: 2012-13 Lalit Kumar Poddar Vs. ACIT, Circle-33, Kolkata (PAN: AJSPP 2970 R) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 01.01.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 23.01.2025 For the assessee / निर्धारिती की ओर से Shri Rajeeva Kumar, Advocate For the revenue / राजस्व की ओर से Shri Gautam Patra, Addl. CIT DR ORDER / आदेश
ASSISTANT COMMISSIONER OF INCOME TAX, KOLKATA vs PUSHPAK INFRASTRUCTURE PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KOLKATA vs PUSHPAK INFRA STRUCTURE PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.2163 & 2164/Kol/2024 Assessment Years: 2014-15 & 2015-16 ACIT, Kolkata Vs. Pushpak Infrastructure Pvt. Ltd. Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी (PAN: AADCP 6166 E) Date of Hearing / सुनवाई 01.01.2025 की तिथि Date of Pronouncement/ आदेश उद्घोषणा की तिथि 23.01.2025 For the assessee / निर्धारिती की ओर से None For the revenue / राजस्व की ओर से Shri Sanjay Mukherjee, CITDR Per Pradip Kumar C
