ITAT Kolkata Bench
22,285 judgments
DEY TRADING CO.,KOLKATA vs I.T.O., WARD - 49(3), KOLKATA
the Ld. CIT(A). Later as per the order of the Ld. CIT(A)-15, Kolkata dated 07.03.2018 the assessee got relief regarding the addition of Rs.1,04,403/- towards cash difference and addition of Rs.8,99,080/- towards the outstanding liability appearing in the balance sheet. Therefore, the concealed income of the assessee now reduced to Rs.27,13,534/- (Rs.37,17,017/- minus Rs.10,03,438/-) vide order under Section 251/143(3) of the Act dated 31.05.2018. Penalty proceeding has been initiated agains
URMILA TANTIA,PURULIA vs I.T.O., WARD - 3(4), ASANSOL, ASANSOL
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 1747/Kol/2024 Assessment Year: 2012-13 | Urmila Tantia | Vs. | ITO, Ward-3(4), Asansol (PAN: ABYPT 0975 C) | Appellant / (अपीलार्थी) | Respondent / प्रत्यर्थी | Date of Hearing / सुनवाई | 07.01.2025 | की तिथि | Date of Pronouncement/ | 23.01.2025 | आदेश उद्घोषणा की तिथि | For the assessee / | Shri Soumitra Choudhury, Advocate | निर्धारिती की ओर से | For the revenue / राजस्व | Shri Abhishek Kumar,
INCOME TAX OFFICER, GANGTOK vs BHUMIKA RAI , NAMCHI, SIKKIM
SRI SANJAY GARG, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
M/S. EMERALD PROPERTIES PVT. LTD. ,KOLKATA vs ITO, WARD- 13(2), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT CEN CIR 1(4), MUMBAI vs ESSEL MINING & INDUSTRIES LTD, KOLKATTA
ESSEL MINING & INDUSTRIES LIMITED,KOLKATTA vs DCIT CENTRAL CIRCLE - 1(4), MUMBAI, MUMBAI
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
DCIT CEN CIR 1(4), MUMBAI vs ESSEL MINING & INDUSTRIES LTD, KOLKATTA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
ESSEL MINING & INDUSTRIES LIMITED,KOLKATA vs DCIT, CIRCLE-5, KOLKATA, KOLKATA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
ITO WD - 2(1), KOLKATA vs UNICORN HOUSING (P) LTD., KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ITO WD- 2(1), KOLKATA vs UNICORN ENCLAVE (P) LTD., KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ITO WARD -2(1), KOLKATA vs UNICORN TOWNSHIP PVT LTD, KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JANHAVI PROMOTERS PVT. LTD.,HOWRAH vs D.C.I.T., CIRCLE - 13(1), KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 1803/KOL/2024 Assessment Year: 2015-16 Janhavi Promoters Pvt. Ltd. C/o Narendra Goyal & Co., 16, N. S. Road, 2nd Floor, Kolkata-700001. (PAN: AABCJ8764G) Appellant Vs. DCIT, Circle-13(1), Kolkata Respondent Appearances: Appellant represented by: Shri Giridhar Dhelia, Advocate Respondent represented by: Shri Guru Bhashyam, CIT, DR Date of concluding the hearing : 22.01.2025 Date of pronouncing the order : 22
ACIT, CIRCLE-7(1), KOLKATA, KOLKATA vs CHEMEX OIL PRIVATE LIMITED, KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ACIT, CIRCLE-7(1), KOLKATA, KOLKATA vs CHEMEX OIL PRIVATE LIMITED, KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ACIT, CIRCLE-7(1), KOLKATA, KOLKATA vs CHEMEX OIL PRIVATE LIMITED, KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ACIT, CIRCLE-7(1), KOLKATA, KOLKATA vs CHEMEX OIL PRIVATE LIMITED, KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER, WARD - 6(1), KOLKATA vs PITRASHISH MARKETING ENTERPRISES PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
INCOME TAX OFFICER, WARD - 6(1), KOLKATA vs PITRASHISH MARKETING ENTERPRISES PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)