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ITAT Kolkata Bench

22,285 judgments

MANJIRA BANERJEE,KOLKATA vs COMMISSIONER OF INCOME TAX (APPEALS) - 27 , KOLKATA

ITA 2313/KOL/2024[2017-18]Status: Disposed30/1/2025AY 2017-18

Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra,Accountant Member] Ι.Τ.Α. No. 2313/Kol/2024 Assessment Year: 2017-18 | | | |---|---| | Manjira Banerjee | Vs. CIT(Appeals)-27, Kolkata | | (PAN: AHWPB 0149 E) | | | Appellant / (अपीलार्थी) | Respondent / प्रत्यर्थी | | | | |---|---| | Date of Hearing / सुनवाई की तिथि | 15.01.2025 | | Date of Pronouncement/ आदेश उ‌द्घोषणा की तिथि | 30.01.2025 | | For the assessee / निर्धारिती की ओर से | Md. Riyaz, CA | | For the revenue / राजस्व

STEPPING STONES INFOCOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA, KOLKATA

ITA 2246/KOL/2024[2013-2014]Status: Disposed30/1/2025AY 2013-2014

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 2246/Kol/2024 Assessment Year: 2013-14 Stepping Stones Infocom Pvt. Ltd. Vs. ITO, Ward-5(1), Kolkata Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी (PAN: AAKCS 5218 B) Date of Hearing / सुनवाई की तिथि 08.01.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 30.01.2025 For the assessee / निर्धारिती की ओर से Shri P. K. Sanghai, FCA For the revenue / राजस्व की ओर से Shri Sailen Samadder, Addl. CIT Sr.

SHAIKH SAMIM,KOLKATA vs I.T.O., WARD - 50(1), KOLKATA

ITA 2234/KOL/2024[2018-2019]Status: Disposed30/1/2025AY 2018-2019

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

MANAS RAWAT,KOLKATA vs I.T.O., WARD - 50(1), , KOLKATA

ITA 2232/KOL/2024[2020-2021]Status: Disposed30/1/2025AY 2020-2021

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

ACIT,CIRCLE-34, KOLKATA vs MACHINERY AGENCIES INDIA, KOLKATA

ITA 2212/KOL/2024[2016-17]Status: Disposed30/1/2025AY 2016-17

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 2212/Kol/2024 Assessment Year: 2016-17 ACIT, Circle-34, Kolkata Vs. Machinery Agencies India Appellant / (अपीलार्थी) (PAN: AAEFM 7603 D) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 07.01.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 30.01.2025 For the assessee / निर्धारिती की ओर से Shri Manish Tiwari, FCA For the revenue / राजस्व की ओर से Shri Sailen Samadder, Addl. CIT Sr. DR ORDE

SAIKAT CHATTERJEE,KOLKATA vs ITO 61(1), KOLKATA

ITA 1866/KOL/2024[2019-20]Status: Disposed30/1/2025AY 2019-20

ITO (INTERNATIONAL TAXATION), WARD- KOLKATA, KOLKATA vs HARTAJ SEWA SINGH, KOLKATA

ITA 1694/KOL/2024[2012-13]Status: Disposed30/1/2025AY 2012-13

ITO (INTERNATIONAL TAXATION), WARD- KOLKATA, KOLKATA vs HARTAJ SEWA SINGH, KOLKATA

ITA 1693/KOL/2024[2012-13]Status: Disposed30/1/2025AY 2012-13

SRI SANJAY GARG, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

SNG MERCANTILE PRIVATE LIMITED,KOLKATA vs I.T.O., WARD - 2(4), KOLKATA, KOLKATA

ITA 1674/KOL/2024[2016-2017]Status: Disposed30/1/2025AY 2016-2017

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

CHITTARANJAN LOCOMOTIVE WORKS COOPERATIVE CREDIT SOCIETY LIMITED,CHITTARANJAN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, ASANSOL

ITA 1529/KOL/2024[2018-2019]Status: Disposed30/1/2025AY 2018-2019

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

CHITTARANJAN LOCOMOTIVE WORKS COOPERATIVE CREDIT SOCIETY LIMITED,CHITTARANJAN vs INCOME TAX OFFICER, ASANSOL

ITA 1528/KOL/2024[2018-2019]Status: Disposed30/1/2025AY 2018-2019

the Bench that the assessee may be allowed to withdraw this appeal to which the ld. DR did not oppose. 3. Hence, we are dismissing the appeals as withdrawn with the liberty to the assessee to get the appeals revived by filing necessary miscellaneous applications if the assessee is not successful in the VSVS-24, for any reason, whatsoever. In the result, both the appeals filed by the assessee are dismissed as withdrawn. Order is pronounced in the open court on 30th January, 2025 (Rajesh Kuma

ASTBHUJA DEALTRADE PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(4), KOLKATA, KOLKATA

ITA 1461/KOL/2024[2014-2015]Status: Disposed30/1/2025AY 2014-2015

Shri Duvvuru RL Reddy (Vice President)

FANTACY CREATIONS,KOLKATA vs D.C.I.T., CIRCLE - 25, KOLKATA, KOLKATA

ITA 1449/KOL/2024[2006-2007]Status: Disposed30/1/2025AY 2006-2007

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

INCOME TAX OFFICER, WARD 25 1, KOLKATA, KOLKATA vs TANMOY GHOSH, KOLKATA

ITA 1365/KOL/2024[2020-2021]Status: Disposed30/1/2025AY 2020-2021

Shri Duvvuru RL Reddy (Vice President)

DCIT, CENTRAL CIRCLE-2(2),KOLKATA, KOLKATA vs SUNRISE INFRAPROJECTS PVT. LTD., KOLKATA

ITA 1364/KOL/2024[2014-15]Status: Disposed30/1/2025AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

ABHISHEK BHUTRA,KOLKATA vs ACIT, CIR-38, MIDNAPORE, MIDNAPUR

ITA 242/KOL/2023[2017-18]Status: Disposed30/1/2025AY 2017-18

Shri Sanjay Garg, Judicial Member I.T.A No.242/Kol/2023 Assessment Year: 2017-18 Abhishek Bhutra....................................................................Appellant C/o S. N. Ghosh & Associates, Advocate 2, Garstin Place, 2nd Floor, Suite No.203, Off Hare Street, Kol-1. [PAN: AHUPB6924D] vs. ACIT, Circle-38, Midnapore................................................Respondent Appearances by: Shri Somnath Ghosh, Advocate, appeared on behalf of the appellant. Shri Manas Mondal, Addl.

UMANG COMMO TRADE PVT. LTD.,KOLKATA vs I.T.O., WARD-1(3), KOLKATA, KOLKATA

ITA 17/KOL/2023[2014-2015]Status: Disposed30/1/2025AY 2014-2015

Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra,Accountant Member] Ι.Τ.Α. No. 17/Kol/2023 Assessment Year: 2014-15 | Appellant | Respondent | |:---------------------------|:-------------------------| | Umang Commo Trade Pvt. Ltd.| ITO, Ward-1(3), Kolkata | | (PAN: AAACU 3317 M) | | | Appellant / (अपीलार्थी) | Respondent / प्रत्यर्थी | | | | |:-------------------------------------------|:-----------------------------| | Date of Hearing / सुनवाई की तिथि | 29.01.2025

DCIT, CIRCLE - 8, KOLKATA, KOLKATA vs M/S. SAHARA INDIA MUTUAL BENEFIT CO. LTD., KOLKATA

ITA 1511/KOL/2008[2000-01]Status: Disposed29/1/2025AY 2000-01

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

DCIT, CIRCLE - 8, KOLKATA, KOLKATA vs M/S. SAHARA INDIA MUTUAL BENEFIT CO. LTD., KOLKATA

ITA 1306/KOL/2007[1999-2000]Status: Disposed29/1/2025AY 1999-2000

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ARUP CHATTERJEE,MAHESHTALA vs D.C.I.T., CIRCLE - 29(1), KOLKATA

ITA 2286/KOL/2024[2017-2018]Status: Disposed28/1/2025AY 2017-2018

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member I.T.A. No.2286/Kol/2024 Assessment Year: 2017-18 Arup Chatterjee..................................................................................................................................Appellant Uttarpara(W), Maheshtala, South 24 Parganas, W.B-700140. [PAN: AMVPC8144N] vs. DCIT, Circle-29(1), Kolkata...............................................................................................................