ITAT Kolkata Bench
22,248 judgments
SHRADHA GANDHI,KOLKATA vs ITO, WARD-36(1), KOLKATA
M/S. STRATUS COMMODITIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
NEENA BIHANI,KOLKATA vs I.T.O., WARD -49(2), KOLKATA
LIME FRESH PROPERTIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
FRONTIER WAREHOUSING P LTD. (FOR, BENGAL WATERPROOF LTD., SINCE MERGED),KOLKATA vs A.C.I.T., CIRCLE - 7(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ALOK ARYA,KOLKATA vs I.T.O., WARD - 37(4), , KOLKATA
A SIRKAR CO. JEWELLERS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 12(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CC-2(3), KOLKATA, KOLKATA vs PRABHU POLY PIPES LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
INCOME TAX OFFICER, BALURGHAT vs PRAKASH CHANDRA SAHA, KUSHMANDI
ANUBHAV PODDAR,KOLKATA vs ACIT, CIRCLE-32, KOLKATA, INCOME TAX DEPARTMENT
INCOME TAX OFFICER WARD 29(1), KOLKATA, KOLKATA SOUTH vs ANITA GOEL, ALIPORE
SHRI RAJESH KUMAR (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs ALOM POLY EXTRUSIONS LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.1007 & 1425/Kol/2024 Assessment Years: 2016-17 & 2017-18 DCIT, Central Circle-4(2), Kolkata Vs. Alom Poly Extrusions Ltd. Appellant / (अपीलार्थी) (PAN: AABCT 0536 G) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 26.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 25.03.2025 For the assessee / निर्धारिती की ओर से Shri A. K. Tibrewal, FCA For the revenue / राजस्व की ओर से Shri Subhend
A T AND S INDIA PRIVATE LIMITED,NANJAGUD,MYSORE vs PRINCIPAL COMMISSIONER OF INCOME TAX,KOLKATA -2, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 1219/Kol/2024 Assessment Year: 2017-18 | Party | Details | | :--------------------- | :---------------------------------- | | AT & S India Pvt. Ltd. | Vs. PCIT, Kolkata-2, Kolkata | | (PAN AAECA 2930 J) | | | Appellant / (अपीलार्थी) | Respondent / प्रत्यर्थी | | Date of Hearing / सुनवाई की तिथि | 05.03.2025 | | Date of Pronouncement/ आदेश उद्घोषणा की तिथि | 25.03.2025 | | For the assessee /
DCIT, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MS. ALOM POLY EXTRUSIONS LIMITED, PRETORIA STREET
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.1007 & 1425/Kol/2024 Assessment Years: 2016-17 & 2017-18 DCIT, Central Circle-4(2), Kolkata Vs. Alom Poly Extrusions Ltd. (PAN: AABCT 0536 G) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई 26.02.2025 की तिथि Date of Pronouncement/ 25.03.2025 आदेश उद्घोषणा की तिथि For the assessee / Shri A. K. Tibrewal, FCA निर्धारिती की ओर से For the revenue / राजस्व Shri Subhendu Datta, C
AMBIKA TRADELINK (P) LTD. ,KOLKATA vs ITO,WD-4(3),KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SUNITA GARG,KOLKATA vs ITO, WARD-43(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 1383/Kol/2023 Assessment Year: 2013-14 | | | |:---|:---| | Sunita Garg | Vs. ITO, Ward-43(1), Kolkata | | (PAN: ADSPG 1683 J) | | | Appellant / (अपीलार्थी) | Respondent / प्रत्यर्थी | | | | |:---|:---| | Date of Hearing / सुनवाई की तिथि | 11.03.2025 | | Date of Pronouncement/ आदेश उद्घोषणा की तिथि | 25.03.2025 | | For the assessee / निर्धारिती की ओर से | Shri Saurabh Gupta, A.R | | For the revenue
GRAPHITE INDIA LTD.,KOLKATA vs PR.CIT-4, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 1014/Kol/2019 Assessment Year: 2013-14 Graphite India Ltd. Vs. PCIT-4, Kolkata (PAN: AAACC 0457 C) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 13.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 25.03.2025 For the assessee / निर्धारिती की ओर से Shri Soumen Adak, CA For the revenue / राजस्व की ओर से Shri Subhendu Datta, CITDR Per Pradip Kumar Choubey (Judici
ITO,WARD-4(4),KOLKATA, KOLKATA vs PAULMECH HOSPITALITY (P)LTD., KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
UCO BANK,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA
ROHIT BAJORIA,KOLKATA vs I.T.O., WARD - 62(1), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)