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ITAT Kolkata Bench
22,248 judgments
SHYAM BABA SEVA TRUST,KOLKATA vs CIT (EXEMPTION), KOLKATA
ITA 1443/KOL/2024[AY 2021-2025]Status: Disposed24/3/2025
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
AJAY KUMAR CHIRIPAL,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA, KOLKATA
ITA 1406/KOL/2024[2017-2018]Status: Disposed24/3/2025AY 2017-2018
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
GLAMOUR MERCHANDISE LLP,KOLKATA vs I.T.O., WARD - 15(2), KOLKATA, KOLKATA
ITA 1197/KOL/2024[2011-2012]Status: Disposed24/3/2025AY 2011-2012
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
INFOSOFT GLOBAL P LTD.,KOLKATA vs DCIT, CIR. 1(1), KOLKATA
ITA 501/KOL/2024[2020-21]Status: Disposed21/3/2025AY 2020-21
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ISLAMPUR C S SHOP 2,ISLAMPUR, UTTAR DINAJPUR vs I.T.O., WARD - 2(4), RAIGANJ, UTTAR DINAJPUR
ITA 2191/KOL/2024[2017-2018]Status: Disposed21/3/2025AY 2017-2018
Shri Duvvuru RL Reddy (Vice President)
K T HANDLOOMS, BURDWAN,BURDWAN vs I.T.O., WARD - 2(1),, BURDWAN
ITA 1860/KOL/2024[2017-2018]Status: Disposed21/3/2025AY 2017-2018
Shri Duvvuru RL Reddy (Vice President)
INCOME TAX OFFICER, WARD-27(1),HALDIAIT, HALDIA vs H PORT EMP CO SOCY LIMITED, HALDIA - EAST MIDNAPORE
ITA 1455/KOL/2024[2017-18]Status: Disposed21/3/2025AY 2017-18
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAJENDRA TOSAWAD,MUMBAI vs DCIT, CENTRAL CIRCLE 1(1), KOLKATA
ITSSA 9/KOL/2025[2014-15]Status: Disposed20/3/2025AY 2014-15
RAJENDRA TOSAWAD,MUMBAI vs DCIT, CENTRAL CIRCLE 1(1), KOLKATA
ITSSA 8/KOL/2025[2013-14]Status: Disposed20/3/2025AY 2013-14
RAJENDRA TOSAWAD,MUMBAI vs DCIT, CENTRAL CIRCLE 1(1), KOLKATA
ITSSA 7/KOL/2025[2012-13]Status: Disposed20/3/2025AY 2012-13
RAJENDRA TOSAWAD,MUMBAI vs DCIT, CENTRAL CIRCLE 1(1), KOLKATA
ITSSA 6/KOL/2025[2011-12]Status: Disposed20/3/2025AY 2011-12
RAJENDRA TOSAWAD,MUMBAI vs DCIT, CENTRAL CIRCLE 1(1), KOLKATA
ITSSA 11/KOL/2025[2016-17]Status: Disposed20/3/2025AY 2016-17
RAJENDRA TOSAWAD,MUMBAI vs DCIT, CENTRAL CIRCLE 1(1), KOLKATA
ITSSA 10/KOL/2025[2015-16]Status: Disposed20/3/2025AY 2015-16
SYNDICATE JEWELLERS PRIVATE LIMITED,KOLKATA vs D.C.I.T, CENTRAL CIRCLE-1(1), KOLKATA
ITSSA 153/KOL/2024[2017-18]Status: Disposed20/3/2025AY 2017-18
SYNDICATE JEWELLERS PRIVATE LIMITED,KOLKATA vs D.C.I.T, CENTRAL CIRCLE-1(1), KOLKATA
ITSSA 152/KOL/2024[2016-17]Status: Disposed20/3/2025AY 2016-17
SYNDICATE JEWELLERS PRIVATE LIMITED,KOLKATA vs D.C.I.T., CENTRAL CIRCLE-1(1), KOLKATA
ITSSA 151/KOL/2024[2015-16]Status: Disposed20/3/2025AY 2015-16
SYNDICATE JEWELLERS PRIVATE LIMITED,KOLKATA vs D.C.I.T, CENTRAL CIRCLE-1(1), KOLKATA
ITSSA 150/KOL/2024[2014-15]Status: Disposed20/3/2025AY 2014-15
SYNDICATE JEWELLWERS PVT. LTD.,KOLKATA vs DCIT, CENTRAL CIR 1(1), KOLKATA
ITSSA 149/KOL/2024[2013-14]Status: Disposed20/3/2025AY 2013-14
SYNDICATE JEWELLERS PVT. LTD.,KOLKATA vs DCIT, CC - 1(1), KOLKATA
ITSSA 148/KOL/2024[2012-2013]Status: Disposed20/3/2025AY 2012-2013
SYNDICATE JEWELLERS PVT. LTD.,KOLKATA vs DCIT, CC-1(1), KOLKATA
ITSSA 147/KOL/2024[2011-2012]Status: Disposed20/3/2025AY 2011-2012