ITAT Kolkata Bench
22,248 judgments
HOOGHLY URBAN PEOPLES SERVICE CO-OPERATIVE SOCIETY,HOOGHLY vs I.T.O., WARD - 23(1), HOOGHLY, HOOGHLY
SHRI GEORGE MATHAN (Judicial Member), SHRI SANAJY AWASTHI (Accountant Member)
HOOGHLY URBAN PEOPLES SERVICE CO-OPERATIVE SOCIETY,HOOGHLY vs I.T.O., WARD - 23(1), HOOGHLY, HOOGHLY
SHRI GEORGE MATHAN (Judicial Member), SHRI SANAJY AWASTHI (Accountant Member)
ASTRO LEASING & FINANCE CO. PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA, KOLKATA
SHREE CAPITAL SERVICES LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 5(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 1160/Kol/2024 Assessment Year: 2022-23 Shree Capital Services Ltd. Vs. ACIT, Circle-5(1), Kolkata (PAN: AAGCS 5082 D) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 03.03.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 26.03.2025 For the assessee / निर्धारिती की ओर से Shri Sourav Garg, A.R Shri Mayank Agarwal, A.R For the revenue / राजस्व की ओर से Shri P. N. Barn
MANZAR HOSSAIN KHAN,KOLKATA vs ACIT, CIR-25, KOL, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 551/Kol/2023 Assessment Year: 2015-16 Manzar Hossain Khan Vs. ACIT, Circle-25, Kolkata (PAN: AXQPK 9428 B) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 13.03.2025 Date of Pronouncement/ 26.03.2025 आदेश उद्घोषणा की तिथि For the assessee / निर्धारिती Bijaya Kumar Sahoo, FCA की ओर से For the revenue / राजस्व Shri Praveen Kishore, CIT DR की ओर से Per Pradip Kumar Ch
SAJAL BISWAS,KOLKATA vs I.T.O, WD 24(1), HOOGHLY. , HOOGHLY
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
FASHION JEWELLERY,PORT BLAIR vs D.C.I.T., CIRCLE - 3(2), PORT BLAIR, PORT BLAIR
T & I GLOBAL LIMITED,KOLKATA vs P.C.I.T., KOLKATA - 2, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 99/Kol/2025 Assessment Year: 2020-21 | T & I Global ltd. | Vs. | PCIT, Kolkata-2, Kolkata | | :----------------------- | :-- | :----------------------- | | (PAN: AAACT 8460 G) | | | | Appellant / (अपीलार्थी) | | Respondent / प्रत्यर्थी | | Date of Hearing / सुनवाई की तिथि | 19.03.2025 | | :--------------------------------------- | :------------------------ | | Date of Pronouncement/ आदेश उद्
PUNAM KANODIA,KOLKATA vs PCIT(CEN.), KOLKATA
us from the assessee's Counsel requesting the Bench to allow the withdrawal the appeal. Accordingly accepting the request of the assessee, we dismiss the appeal as withdrawn. In the result, the appeal filed by the assessee is dismissed as withdrawn. Order is pronounced in the open court on 25th March, 2025 (Rajesh Kumar/राजेश कुमार) Accountant Member/लेखा सदस्य (Pradip Kumar Choubey / प्रदीप कुमार चौबे) (Judicial Member)
NAVRATAN VANIJYA PVT. LTD.,KOLKATA vs ITO, WARD-6(3), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
NAVRATAN VANIJYA PVT. LTD.,KOLKATA vs ITO, WARD-6(3), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
NAVRATAN VANIJYA PVT. LTD.,KOLKATA vs ITO, WARD-6(3), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
NAVRATAN VANIJYA PVT. LTD.,KOLKATA vs ITO, WARD-6(3), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SACHIN AGARWAL,SILIGURI vs ACIT, CIR. 2, SILIGURI
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
VISION IMPORT PVT. LTD.,JAIPUR vs ITO, WARD-10(2), KOLKATA
ANKIT DEALERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
TAPAN KUMAR NATH,KOLKATA vs ITO, WARD 22(2),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
M/S. NAGANCHEJI CREDIT PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
SECURED HOME FINANCE LIMITED,HOWRAH vs P.C.I.T. - 5, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
