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ITAT Kolkata Bench

22,248 judgments

RUPESH MIHARIA,KOLKATA vs A.C.I.T., CIRCLE - 2, ASANSOL

ITA 1770/KOL/2024[2016-2017]Status: Disposed27/3/2025AY 2016-2017

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

MD ROFIKUL ISLAM,MURSHIDABAD vs DCIT CIRCLE 42, MURSHIDABAD

ITA 1740/KOL/2024[2017-18]Status: Disposed27/3/2025AY 2017-18

DIGANTA INFRACON PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER WARD 11(1), KOLKATA

ITA 1566/KOL/2024[Income Tax Officer, Ward 11(1)]Status: Disposed27/3/2025

FASTSPEED CREATION PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD 7(3), KOLKATA

ITA 1565/KOL/2024[2012-13]Status: Disposed27/3/2025AY 2012-13

the Bench that the case may be adjourned till the VSVS process is complete. It is seen that as per the VSVS the assessee has to withdraw his appeal as per the scheme.

ROCKFIELD MINING MINERALS PRIVATE LIMITED,SIURI vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, NEW DELHI

ITA 1024/KOL/2024[2018-2019]Status: Disposed27/3/2025AY 2018-2019

the Dey. Commissioner (Appeals) was disposed of by order dated 02nd May 2024 passed by Dy. Commissioner (Appeals).

VINOD AGARWAL,KOLKATA vs D.C.I.T.,CENTRAL CIRCLE-2(1), KOLKATA

ITSSA 5/KOL/2025[2013-14]Status: Disposed26/3/2025AY 2013-14

PARROT DIPANKAR CHARITABLE TRUST,GRAM KAKDWIP vs CIT (EXMPTION), MIDDLETON ROAD KOLKATA

ITA 955/KOL/2024[NA]Status: Disposed26/3/2025

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 955/Kol/2024 Assessment Year: NA Parrot Dipankar Charitable Trust, Gram Kakdwip Vs. CIT(Exemption)-Kolkata (PAN: AAETP 2644 R) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 04.03.2025 Date of Pronouncement/ 26.03.2025 आदेश उद्घोषणा की तिथि For the assessee / None निर्धारिती की ओर से For the revenue / Shri P. N. Barnwal, CIT DR राजस्व की ओर से Per Pradip Kumar Chou

VISHNU PUROHIT,KOLKATA vs I.T.O., WARD 61(1), KOLKATA

ITA 630/KOL/2024[2016-2017]Status: Disposed26/3/2025AY 2016-2017

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

MAHARAJPUR SAMABAY KRISHI UNNAYAN SAMITY LTD.,MURSHIDABAD vs A.O. WARD-42(1), MURSHIDABAD

ITA 476/KOL/2024[2022-23]Status: Disposed26/3/2025AY 2022-23

SHRI GEORGE MATHAN (Judicial Member), SHRI SANAJY AWASTHI (Accountant Member)

ASHISH BERIWALA AND OTHERS HUF,KOLKATA vs ITO, WARD-37(1), KOLKATA

ITA 392/KOL/2024[2013-14]Status: Disposed26/3/2025AY 2013-14

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 392/Kol/2024 Assessment Year: 2013-14 | Appellant | Respondent | |---|---| | Ashish Beriwala and Others HUF (PAN: AAHHA 5071 Q) | Vs. ITO, Ward-37(1), Kolkata | | (अपीलार्थी) | (प्रत्यर्थी) | | Detail | Date | |---|---| | Date of Hearing / सुनवाई की तिथि | 12.03.2025 | | Date of Pronouncement/ आदेश उद्घोषणा की तिथि | 26.03.2025 | | For the assessee / निर्धारिती की ओर से | Shri Amit Agarwal, Advocat

SHREE SHYAM PREM MONDAL KATHGOLA CALCUTTA,KOLKATA vs PR. CIT(EXEMPTION), KOLKATA

ITA 2346/KOL/2024[2025-26]Status: Disposed26/3/2025AY 2025-26

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

KHUSENDRA PRASAD SHARMA,GANGTOK vs I.T.O., WARD - 3(1), GANGTOK

ITA 2337/KOL/2024[2014-2015]Status: Disposed26/3/2025AY 2014-2015

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

KHUSENDRA PRASAD SHARMA,GANGTOK vs I.T.O., WARD - 3(1), GANGTOK

ITA 2336/KOL/2024[2013-2014]Status: Disposed26/3/2025AY 2013-2014

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

UNISEVEN ENGINEERING & INFRASTRUCTURE PVT LTD,KOLKATA vs ACIT, CIR-7(1),KOL, KOLKATA

ITA 2282/KOL/2024[2017-18]Status: Disposed26/3/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

AVADHESH KUMAR PANDEY,DURGAPUR vs I.T.O., WARD - 2(4), , DURGAPUR

ITA 2215/KOL/2024[2019-2020]Status: Disposed26/3/2025AY 2019-2020

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

MANISHA MAJUMDER,PANAGARH vs ITO, WARD - 1(4), DURGAPUR

ITA 1845/KOL/2024[2013-2014]Status: Disposed26/3/2025AY 2013-2014

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

BLUEVIEW TRADEVIN PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA, KOLKATA

ITA 1717/KOL/2024[2012-2013]Status: Disposed26/3/2025AY 2012-2013

SHRI GEORGE MATHAN (Judicial Member), SHRI SANAJY AWASTHI (Accountant Member)

RAJ KUMAR JAIN,BENGALURU vs OFFICE OF AO OF IT, CIRCLE 2(1), IT, KOLKATA, KOLKATA

ITA 162/KOL/2024[AY17-18]Status: Disposed26/3/2025

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 162/Kol/2024 Assessment Year: 2017-18 Raj Kumar Jain Vs. AO, IT, Circle-2(1), IT, Kolkata (PAN: ADBPJ 9987 D) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 13.03.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 26.03.2025 For the assessee / निर्धारिती || Shri Raj Kumar Jain, (Self) की ओर से For the revenue / राजस्व || Shri Praveen Kishore, CIT की ओर से Per Pradip

KISHORE TRADING COMPANY,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA, KOLKATA

ITA 1500/KOL/2024[2012-2013]Status: Disposed26/3/2025AY 2012-2013

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

HOOGHLY URBAN PEOPLES SERVICE CO-OPERATIVE SOCIETY,HOOGHLY vs I.T.O., WARD - 23(1), HOOGHLY, HOOGHLY

ITA 1411/KOL/2024[2020-2021]Status: Disposed26/3/2025AY 2020-2021

SHRI GEORGE MATHAN (Judicial Member), SHRI SANAJY AWASTHI (Accountant Member)