KISHORE TRADING COMPANY,KOLKATA vs. I.T.O., WARD - 36(1), KOLKATA, KOLKATA

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ITA 1500/KOL/2024Status: DisposedITAT Kolkata26 March 2025AY 2012-2013Bench: SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)2 pages
AI SummaryAllowed

What did the Tribunal hold?

The Tribunal issued a corrigendum to rectify the error. The correct PAN number should be read as AADFK5925F, replacing the previously mentioned AADFK9525F, and this corrigendum will be part of the original order.

What were the facts?

A typographical error occurred in the PAN number of the assessee (AADFK9525F instead of AADFK5925F) in the Tribunal's order dated 08.01.2025 for ITA No. 1500/Kol/2024.

What were the issues?

Correction of a typographical error in the PAN number mentioned in a previous tribunal order.

Which sections of the Income-tax Act were involved?

AI-generated summary — verify with the full judgment below

order passed by this Tribunal dated 08.01.2025 vide as AADFK9525F instead of AADFK5925F. Necessary corrigendum, in this respect, is issued as under:

Corrigendum “Correct PAN Number be read as “AADFK5925F” instead of “AADFK9525F”.

This corrigendum will form part of the order in dated 08.01.2025. (Corrigendum) Kishore Trading Company Kolkata, the 26th March, 2025.

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