KISHORE TRADING COMPANY,KOLKATA vs. I.T.O., WARD - 36(1), KOLKATA, KOLKATA
IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH KOLKATA
BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER
AND SHRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER
I.T.A. No. 1500/Kol/2024
Assessment Year: 2012-13
Kishore Trading Company,
2, India Exchange Place,
Dalhousie Square, Kolkata,
700001, West Bengal .................…...…………….... Appellant
[PAN: AADFK5925F]
vs.
ITO Ward, 36(1), Kolkata,
Aaykar Bhavan, P-7,
Chowringhee Square,
Kolkata – 700069, West Bengal ...............…..…............. Respondent
CORRIGENDUM
Per Rajesh Kumar, Accountant Member:
It has been brought to our notice that a typographical error has occurred in the PAN Number in the order passed by this Tribunal dated
08.01.2025 vide ITA No. 1500/Kol/2024 as AADFK9525F instead of AADFK5925F. Necessary corrigendum, in this respect, is issued as under:
Corrigendum
“Correct PAN Number be read as “AADFK5925F” instead of “AADFK9525F”.
This corrigendum will form part of the order in ITA
No.1500/Kol/2024 dated 08.01.2025. I.T.A. No.1500/Kol/2024 (Corrigendum)
Kishore Trading Company
2
Kolkata, the 26th March, 2025. [Pradip Kumar Choubey]
[Rajesh Kumar]
Judicial Member
Accountant Member
Dated: 26.03.2025. AK, PS
Copy of the order forwarded to:
1.Kishore Trading Company, Kolkata
2. ITO Ward, 36(1), Kolkata
3.CIT (A)-
4. CIT- ,
CIT(DR),
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By order