T & I GLOBAL LIMITED,KOLKATA vs. P.C.I.T., KOLKATA - 2, KOLKATA

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ITA 99/KOL/2025Status: DisposedITAT Kolkata25 March 2025AY 2020-2021Bench: Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 99/Kol/2025 Assessment Year: 2020-21 | T & I Global ltd. | Vs. | PCIT, Kolkata-2, Kolkata | | :----------------------- | :-- | :----------------------- | | (PAN: AAACT 8460 G) | | | | Appellant / (अपीलार्थी) | | Respondent / प्रत्यर्थी | | Date of Hearing / सुनवाई की तिथि | 19.03.2025 | | :--------------------------------------- | :------------------------ | | Date of Pronouncement/ आदेश उद्2 pages
AI SummaryDismissed

What did the Tribunal hold?

Accepting the request from the assessee's counsel, the Income Tax Appellate Tribunal dismissed the appeal as withdrawn.

What were the facts?

The assessee filed an appeal against an order passed by the Principal Commissioner of Income Tax (PCIT) under Section 263 of the Income Tax Act, 1961 for Assessment Year 2020-21. During the hearing, the assessee's counsel submitted a letter requesting to withdraw the appeal.

What were the issues?

Whether to allow the assessee's request to withdraw the appeal filed against an order under Section 263 of the Income Tax Act, 1961.

Which sections of the Income-tax Act were involved?

Section 263

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “D” BENCH: KOLKATA

Before: Shri Rajesh Kumar&Shri Pradip Kumar Choubey]

ORDER / आदेश Per Pradip Kumar Choubey, JM: This is the appeal preferred by the assessee against order of Principal Commissioner of Income Tax, Kolkata-2, Kolkata (hereinafter referred to as the Ld. PCIT], passed u/s 263 of the Income Tax Act, 1961 (hereinafter referred to as the Act) dated 17.02.2025 for AY 2020-21.

2.

At the time of hearing, a letter was placed before us from the assessee’s Counsel requesting the Bench to allow the withdrawal the appeal. Accordingly, accepting the request of the assesse, we dismiss the appeal as withdrawn.

Order is pronounced in the open court on 25th March, 2025 Sd/- Sd/- (Rajesh Kumar/राजेश कुमार) (Pradip Kumar Choubey /�द�प कुमार चौबे) Accountant Member/लेखा सद�य Judicial Member/�या�यक सद�य Dated: 25th March, 2025 SM, Sr. PS Copy of the order forwarded to: 1. Appellant- T & I Global Limited, 1, Jassal House, 4A, Auckland Square, Kolkata-700017 2. Respondent – PCIT, Kolkata-2, Kolkata 3. DR, Kolkata Benches, Kolkata (sent through e-mail)

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