ITAT Kolkata Bench
22,243 judgments
ACIT, CIRCLE-7(1), KOLKATA, AAYAKAR BHAWAN vs ITC LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ABINASH MORE,KOLKATA vs I.T.O.,WARD-30(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
MADHU JAYANTI INTERNATIONAL PVT. LTD.,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1), KOLKATA
the Hon'ble Supreme Court and he desires an adjournment to await the decision of the Hon'ble Supreme Court. One Shri Hitesh Goyal, CA/AR represented on behalf of the assessee and he has represented through virtual hearing without proper uniform as prescribed. As the counsel was not in the proper uniform, the adjournment application was rejected and the appeal was taken up for disposal.
JALUIDANGA PASCHIM NASARATPUR SAMABY KRISHI UNNAYAN SAMITY LIMITED,BARDHAMAN, WEST BENGAL vs INCOME TAX OPPFICER, WARD-1(3), BURDWAN
EASTERN AUTO INVESTO PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 3(1), KOLKATA
the ITAT and the Hon'ble Bench in
ONKAR AGENCIES PVT. LTD.,KOLKATA vs ITO, WD. 1(2), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), KOLKATA, KOLKATA vs BISWANATH HOSIERY MILLS LTD., KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
ITC LIMITED,KOLKATA vs DCIT, CIR-7(1), KOLKATA. , KOLKATA
ITC LIMITED, KOLKATA. ,KOLKATA vs DCIT,CIR-7(1),KOLKATA. , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
PASCHIM PUTIARY COOPERATIVE CREDIT SOCIETY LTD., ,KOLKATA vs ITO, WARD 25(1), , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
KOMAL,KOLKATA vs ITO, WARD 26(3), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
COSSIMBAZAR SOCIAL WELFARE AND DEVELOPMENT TRUST,MURSHIDABAD vs ITO, WARD - 56(3), MURSHIDABAD
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
PAWAN KUMAR CHOUDHARY,BANKURA vs ITO, WARD 3(3), , BANKURA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PASCHIM NAWPARA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,NADIA vs ITO, WARD - 41(3), NADIA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SANJAY SINGH,KOLKATA vs ITO, NFAC, DELHI, KOLKATA
us that the assessee was also non-compliant before the Ld. CIT(A) and here in also he is non-compliant so appeal of the assessee should be dismissed.
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), KOLKATA vs DHUNSERI VENTURES LIMITED, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
REBANTI PAUL LEGAL HEIR OF ANIMESH PAUL,HABRA, NORTH CHABIS PARGANAS vs I.T.O., WARD - 50(2), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
BAJRANG LAL AGARWAL,JALPAIGURI vs D.C.I.T., CC - 3(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
BAJRANG LAL AGARWAL,JALPAIGURI vs D.C.I.T., CC - 3(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
BAJRANG LAL AGARWAL,JALPAIGURI vs D.C.I.T., CC- 3(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
