ITAT Kolkata Bench

BAJRANG LAL AGARWAL,JALPAIGURI vs D.C.I.T., CC - 3(1), KOLKATA

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. Nos.2526 to 2530/Kol/2024 Assessment Year: 2007-08 to 2011-12 Bajrang Lal Agarwal Vs. DCIT, Central Circle-3(1), Kolkata (PAN: ACRPA 8848 B) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 29.04.2025 Date of Pronouncement/ 15.05.2025 आदेश उद्घोषणा की तिथि For the assessee / निर्धारिती की ओर से Shri Sujit Basu, Advocate Shri Rajib Mukherjee, Advocate For the revenue / र

BAJRANG LAL AGARWAL,JALPAIGURI vs D.C.I.T., CC - 3(1), KOLKATA

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

HITESH KUMAR BAJPAI,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA

Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)

DOLPHIN FOOD PROCESSING PVT LTD,NEHALPUR vs INCOME TAX OFFICER WARD 14(1), KOLKATA

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3(1), KOLKATA, KOLKATA vs RUNGTA IRRIGATION LTD, NEW DEHI

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), KOLKATA, KOLKATA vs RUNGTA IRRIGATION LTD, NEW DELHI

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), KOLKATA, KOLKATA vs RUNGTA IRRIGATION LIMITED, NEW DELHI

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

RUNGTA IRRIGATION LIMITED,NEW DELHI vs A.C.I.T., CENTRAL CIRCLE 3(1), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

RUNGTA IRRIGATION LIMITED,DELHI vs A.C.I.T., CENTRAL CIRCLE 3(1), KOLKATA

RUNGTA IRRIGATION LIMITED,NEW DELHI vs D.C.I.T., CENTRAL CIRCLE - 3(1), KOLKATA

RUNGTA IRRIGATION LIMITED,DELHI vs CENTRAL CIRCLE 3(1)/KOLKATA, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

ACIT, CC-2(1), KOLKATA vs MANISH SHARMA, KOLKATA

the Ld. CIT(A) wherein both the appeals of the assessee have been allowed by the Ld. CIT(A) vide its same order dated 30.08.2024.

ACIT, CC - 2(1), KOLKATA vs MANISH SHARMA, KOLKATA

Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra, Accountant Member] I.T.A. Nos.2209 & 2210/Kol/2024 Assessment Years: 2012-13 & 2017-18 ACIT, Central Circle-2(1), Kolkata Vs. Manish Sharma (PAN: AQCPS 7085 H) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि: 23.04.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि: 15.05.2025 For the assessee / निर्धारिती की ओर से: Shri Akshay Ringasia, CA For the revenue / राजस्व की ओर से: Shri Prakash Nath Ba

DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs RITESH PROPERTIES PRIVATE LIMITED, KOLKATA

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

PUSPENDU SEKHAR NANDY,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) INTERNATIONAL TAXATION, KOLKATA, KOLKATA

the Ld. CIT(A) wherein the appeal of the assessee has been dismissed by the Ld. CIT(A) by holding that the assessee neither proved nor attempted to prove that any of his income was actually received by him outside India through the production of statement of bank accounts.

ITO, WARD -6(1), KOLKATA vs DARPAN SUPPLIERS PVT. LTD., KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 1475/Kol/2023 Assessment Year: 2012-13 | | | | |---|---|---| | ITO, Ward-6(1), Kolkata | Vs. | Darpan Suppliers Pvt. Ltd. | | | | (PAN: AADCD 0481 A) | | Appellant / (अपीलार्थी) | | Respondent / प्रत्यर्थी | | Date of Hearing / सुनवाई की तिथि | 08.05.2025 | | | Date of Pronouncement/ आदेश उद्घोषणा की तिथि | 15.05.2025 | | | For the assessee / निर्धारिती की ओर से | None | | | For the revenue / राजस्

M/S. KANHAIYA COMMOTRADE PVT. LTD. ,KOLKATA vs ITO, WARD-4(4), KOLKATA. , KOLKATA

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

IDEAL FERTILIZERS PVT. LTD.,AHMEDABAD vs I.T.O., WARD-1(1), KOLKATA

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SRI PODDAR MADAL BHAVANI SAMITY,KOLKATA vs ITO, WARD 1(3), EXEMPTION,, KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

M/S. PRAJAPATI COMMODITIES PVT. LTD., ,KOLKATA vs ITO, WARD 5(2), , KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)