ITAT Kolkata Bench
22,243 judgments
INCOME TAX OFFICER, WARD-7(1), KOLKATA, KOLKATA vs TIRU COMPLEX LLP, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
PATUL GANESH BAZAR SAMABAY KRISHI UNNAYAN SAMITY LTD.,HOOGHLY vs ITO, WARD-24(1), HOOGHLY
SHRI RAJESH KUMAR (Accountant Member)
LAKSHMI DEALMARK PVT. LTD.,KOLKATA vs I.T.O., WARD - 11(1), KOLKATA
USUF TRADING CO.,,MURSHIDABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA - 1,, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BURDWAN CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD.,BURDWAN vs ITO, WARD-1(1), BURDWAN
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
BURDWAN CO-OPERATIVEAGRICULTURE & RURAL DEVELOPMENT BENK LTD.,BURDWAN vs ITO, WARD-1(1), BURDWAN
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
UNIQUE FINANCE & SECURITIES PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE 7(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ANDROMEDA COMMUNICATIONS PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
RAMKRISHNA ENGINEERING PVT. LTD., ,HOWRAH vs ITO, WARD - 3(2), , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs BHAWANI CONSTRUCTION PVT LTD, KOLKATA
the Hon'ble ITAT received from the Office of the Pr. CIT, Central-2, Kolkata. 12.08.2024 Filed 2nd Appeal Section 253 before the Hon'ble ITAT, Kolkata.
REGIS INDUSTRIES LIMITED,KOLKATA vs I.T.O., WARD - 8(1), KOLKATA
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), INCOME TAX, KOLKATA vs APS ENERGY PRIVATE LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SUGAM GRIHA NIRMAAN LIMITED,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 4(3), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
STAR PAPER MILLS LTD.,KOLKATA vs D.C.I.T., CIRCLE - 4(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BAGHMARI TEA COMPANY LIMITED. ,KOLKATA vs DCIT, CIR-4(1), KOLKATA. , KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
M/S. ELITE REALCON PVT. LTD.(SUCCESSOR TO SOLID INFORMATION PVT. LTD.) ,KOLKATA vs ITO,WARD-2(2),KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
NITIN KUMAR SARAIYA,KOLKATA vs D.C.I.T., CC-4(3), KOLKATA
CONTAI ROTARY COMMUNITY WELFARE TRUST,MEINIPUR vs I.T.O.,WARD 1(1),EXEMPTION, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. AMRITLAXMI DEALCOMM PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. AMRITLAXMI DEALCOMM PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA
the Hon'ble ITAT and accordingly, the appeal was prepared. Ld. AR, therefore, prayed before the Bench to condone the delay in filing the appeal and admit the appeal for hearing. Hence, with the consent of the Ld. DR, we condone the delay and admit the appeal for hearing.
