ITAT Kolkata Bench

22,243 judgments

PRAMOD LAKRA,DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -11(1), KOLKATA, KOLKATA vs PHILIPS CARBON BLACK LTD , KOLKATA

ITA 2459/KOL/2024[2021-22]Status: Disposed10/6/2025AY 2021-22

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs PHILLIPS CARBON BLACK LTD, KOLKATA

ITA 2458/KOL/2024[2020-21]Status: Disposed10/6/2025AY 2020-21

PRAMOD LAKRA,DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(1), KOLKATA, KOLKATA vs PHILLIPS CARBON BLACK LTD., KOLKATA

ITA 2457/KOL/2024[2018-19]Status: Disposed10/6/2025AY 2018-19

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(1), KOLKATA, KOLKATA vs PHILLIPS CARBON BLACK LTD, KOLKATA

ITA 2456/KOL/2024[2017-18]Status: Disposed10/6/2025AY 2017-18

PCBL LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 11(1),, KOLKATA

ITA 2034/KOL/2024[2020-2021]Status: Disposed10/6/2025AY 2020-2021

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

INCOME TAX OFFICER, BALURGHAT vs DEBASISH DAS, PATIRAM

ITA 1235/KOL/2023[2018-19]Status: Disposed10/6/2025AY 2018-19

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

JAIAMBAY COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 60(2), KOLKATA

ITA 2623/KOL/2024[2012-2013]Status: Disposed9/6/2025AY 2012-2013

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PRASUN KUMAR ROY,HOOGHLY vs D.C.I.T., CIRCLE-23(1), HOOGHLY

ITA 2621/KOL/2024[2017-2018]Status: Disposed4/6/2025AY 2017-2018

SALT LAKE SANSKRITIK SANSAD ,KOLKATA vs DCIT, CIRCLE CPC, BENGALURU

ITA 40/KOL/2025[2023-24]Status: Disposed30/5/2025AY 2023-24

Shri Duvvuru RL Reddy (Vice President)

SHYAM CHOUDHARY,KOLKATA vs ITO, WARD 37(1),, KOLKATA

ITA 248/KOL/2025[2022-23]Status: Disposed30/5/2025AY 2022-23

Shri Duvvuru RL Reddy (Vice President)

ASIT DASGUPTA,KOLKATA vs WARD 49(1) KOLKATA, UTTARAPAN

ITA 983/KOL/2024[2015-16]Status: Disposed30/5/2025AY 2015-16

Shri Duvvuru RL Reddy (Vice President)

MUNMUN NAYAK,BURDHWAN vs ITO, WARD 2(2), BURDWAN

ITA 948/KOL/2024[2012-13]Status: Disposed30/5/2025AY 2012-13

Shri Duvvuru RL Reddy (Vice President)

MIRA GHOSH,KOLKATA vs I.T.O., WARD - 45(2), KOLKATA

ITA 2635/KOL/2024[2017-2018]Status: Disposed30/5/2025AY 2017-2018

Shri Duvvuru RL Reddy (Vice President)

DREAM RESIDENCY TWINS,KOLKATA vs D.C.I.T.,CIRCLE-32, KOLKATA

ITA 2588/KOL/2024[2017-18]Status: Disposed30/5/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

NAVANSH VINIMAY PVT. LTD.,KOLKATA vs I.T.O., WARD - 8(2), KOLKATA, KOLKATA

ITA 724/KOL/2022[2012-2013]Status: Disposed30/5/2025AY 2012-2013

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PYARELAL SHAW,KOLKATA vs I.T.O.,WARD-25(1), KOLKATA

ITA 2687/KOL/2024[2017-18]Status: Disposed29/5/2025AY 2017-18

SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)

KAMALESH KUMAR TRIPATHI,KOLKATA vs I.T.O., WARD - 52(2), KOLKATA

ITA 2513/KOL/2024[2012-2013]Status: Disposed29/5/2025AY 2012-2013

Shri Duvvuru RL Reddy (Vice President)

A.K. PROPERTIES PVT. LTD.,PURBA MEDINIPUR vs I.T.O., WARD - 27(3), , HALDIA

ITA 2498/KOL/2024[2017-2018]Status: Disposed29/5/2025AY 2017-2018

Shri Duvvuru RL Reddy (Vice President)

THE INDRA COMPANY LIMITED(AS SAUMYA TRADE & FISCAL SERVICES P. LTD. MERGED INTO THE INDRA CO. LTD.),KOLKATA vs I.T.O., WARD - 12(3),, KOLKATA

ITA 2038/KOL/2024[2016-2017]Status: Disposed29/5/2025AY 2016-2017

ROMEX DEVELOPERS PRIVATE LIMITED,KOLKATA vs I.T.O., WARD-4(1), KOLKATA

ITA 1988/KOL/2024[2013-14]Status: Disposed29/5/2025AY 2013-14

Shri Duvvuru RL Reddy (Vice President)