ITAT Kolkata Bench
22,243 judgments
RIDDHI SEVA KENDRA,KOLKATA vs ITO, WARD 1(1), EXEMPT, , KOLKATA
the Ld. CIT(A) against the intimation order passed by the A.O., CPC under Section 143(1) dated 23.11.2021 for the A.Y.: 2020-2021.
AMPI FOUNDATION,KOLKATA vs ITO, WARD 1(4), EXEMPT, , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
VIVEK TIWARI,HYDERABAD vs ACIT, CIRCLE 3, SURI, SURI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
UNIVERSITY OF NORTH BENGAL,SILIGURI vs D.C.I.T., CIRCLE - 2, EXEMPTION, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S TEGA INDUSTRIES LTD.,KOLKATA vs DCIT, CIRCLE-11(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
TAFFAZUL MOLLAH & SONS,BARASAT, 24-PGS(N) vs I.T.O., WARD - 50(2), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER, WARD-9(2), KOLKATA vs FRONT LINE VYAPAR PRIVATE LIMITED , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. B.R. DUTTA,RAMPURHAT, BIRBHUM vs I.T.O., WARD - 3(1), SURI
SHRI DUVVURU RL REDDY (Vice President)
ANIL KUMAR AGARWALA,DARJEELING vs ITO, WARD 1(1), SILIGURI
SHRI DUVVURU RL REDDY (Vice President)
SHAMBHU DASGUPTA,DALKHOLA vs INCOME TAX OFFICER, RAIGANJ
SHRI DUVVURU RL REDDY (Vice President)
BHARAT PETROLEUM EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD.,,KOLKATA vs ITO, WARD 49(2), KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
SUBAL CHANDRA MAITY,PASCHIM MEDNIPUR vs ITO, WARD-39(1), MIDNAPUR
SHRI DUVVURU RL REDDY (Vice President)
HARENDRA KUMAR SAHA,COOCHBEHAR vs ITO, WARD 2(2), NOW WARD 2(1), COOCHBEHAR
SHRI DUVVURU RL REDDY (Vice President)
MANISH AGARWAL,KOLKATA vs ITO WARD 37(1), KOLKATA, KOLKATA
SHRI DUVVURU RL REDDY (Vice President), SHRI RAKESH MISHRA (Accountant Member)
MAA VAISHNO EDUCATION TRUST,KOLKATA vs CIT(EXEMPTION), , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
UNIVERSAL CABLES LIMITED,KOLKATA vs A.C.I.T.,CIRCLE-6(1), KOLKATA
SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)
SRI MAHESWARI DHARMSALA,KOLKATA vs CIT,(EXEMPTION),, KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GOBINDA DEBNATH,BURDWAN vs ITO, WARD- 1(3),, DURGAPUR
SHRI DUVVURU RL REDDY (Vice President)
AKHILESH SINGH,HOWRAH vs I.T.O., WARD - 13(4), KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
NATWEST MARKETS PLC,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 1(2), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra, Accountant Member] Ι.Τ.Α. No. 272/Kol/2023 Assessment Year: 2013-14 | | | | | |:---|:---|:---|:---| | Natwest Markets PLC | Vs. | ACIT(Int. Tax)-1(2), Kolkata | | | (PAN: AACCT 8020 E) | | | | | Appellant / (अपीलार्थी) | | Respondent / प्रत्यर्थी | | | Date of Hearing / सुनवाई की तिथि | 10.06.2025 | |:---|:---| | Date of Pronouncement/ आदेश उद्घोषणा की तिथि | 12.06.2025 | | For the assessee / निर्धारिती की ओर से | Ms. Ansita A
