ITAT Kolkata Bench
22,243 judgments
AGARWAL SABHA,GUWAHATI vs CIT (EXEMPTION), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ITO, WARD-5(1),, KOLKATA vs M/S. SHIVRASHI INFRAPROJECTS PRIVATE LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
THE DCIT, CIR-3(2) GANGTOK, GANGTOK SIKKIM vs SIKKIM STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED , GANGTOK SIKKIM
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIR-3(2), GANGTOK, GANGTOK SIKKIM vs SIKKIM STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED, GANGTOK SIKKIM
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DHANESH PASWAN ,KOLKATA vs ACIT, CIR-46, KOL, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER आयकर अपील सं/ITA No.455/KOL/2023 & 413/KOL/2024 (निर्धारण वर्ष /Assessment Year. : 2009-2010 & 2010-2011) | | Vs | ACIT, Circle-46 Kolkata | |---|---|---| | Dhanesh Paswan, Staff Quarter Indian Botanic Garden, B Garden, Shibpur, Howrah-711103 | | | | PAN No. : ANWPP 6528 Κ | | | | (अपीलार्थी /Appellant) | : | (प्रत्यर्थी / Respondent) | | निर्धारिती की ओर से /Assessee by | : | Shri Pritam Sudhukhan, AR | | राजस्व की
DCIT, CIRCLE-5(1), KOLKATA, AYAKAR BHAWAN KOLKATA vs COAL INDIA LIMITED, COAL BHAWAN
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT CIRCLE 5(1) KOLKATA, CIRCLE - V(I), AYAKAR BHAWAN KOLKATA vs COAL INDIA LIMITED, COAL BHAWAN
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
KHANDRA COLLIERY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD.,BARDHAMAN vs THE AO, CPC BANGALORE / ITO, WARD-1(1), BURDWAN, BURDWAN
the Ld. CIT(A), where also he could not succeed.
MCLEOD RUSSEL INDIA LIMITED,KOLKATA vs A.C.I.T., CIRCLE-4(1), KOLKATA, KOLKATA
the due date of filing of return under Section 139(1) of the Act.
MECLEOD RUSSEL INDIA LTD.,KOLKATA vs A.C.I.T., CIRCLE - 4(1), KOLKATA, KOLKATA
the due date of filing of return u/s 139(1) of the Act.
HITECH ANIMATION PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
THE KOLKATA PORT TRUST EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,KOLKATA vs CENTRALIZED PROCESSING CENTRE, BENGALURU
the Ld. CIT(A) that the delay was on account of the fact that the Senior Officer of the assessee society was also affected by Covid-19. It was also submitted before the Ld. CIT(A) that the Hon'ble Supreme Court has directed that the period of 15th March, 2020 to 28th February, 2022 is to be excluded for computing any period of limitation.
THE KOLKATA PORT TRUST EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED ,KOLKATA vs CENTRALIZED PROCESSING CENTRE, , BENGALURU
the Id. CIT(A) that the delay was on account of the fact that the Senior Officer of the assessee society was also affected by Covid-19. It was also submitted before the Id. CIT(A) that the Hon'ble Supreme Court has directed that the period of 15th March, 2020 to 28th February, 2022 is to be excluded for computing any period of limitation.
THE KOLKATA PORT TRUST EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,KOLKATA vs CENTRALIZED PROCESSING CENTRE, , BENGALURU
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
KULINGRAM O BELER DHANYAKURIA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,BASIRHAT vs OFFICE OF THE INCOME TAX OFFICER WARD 49(1), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GARG BROTHERS PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 3(2), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NITESH KUMAR,HAZARIBAGH, RANCHI vs A.C.I.T., WARD - 3(1),, MALDA
Notary Public at Islampur Dist Uttar Dinajpur
KULINGRAM O BELER DHANYAKURIA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,BASIRHAT vs ITO, WARD 49(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SANTANU ROY INCOME TAX OFFICER WARD 10(2), KOLKATA, KOLKATA vs BRUCK PHARMA PRIVATE LIMITED, MUMBAI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SANTANU ROY, INCOME TAX OFFICR WARD 10(2), KOLKATA, KOLKATA vs BRUCK PHARMA PRIVATE LIMITED, MUMBAI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
