ITAT Kolkata Bench
22,243 judgments
DIPTAM CHAKRABORTY,KOLKATA vs ITO, WARD 61(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
RAM AZAD PAL,DURGAPUR vs INCOME TAX OFFICER, DURGAPUR
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SANJEEV PODDAR,KOLKATA vs A.C.I.T-CIRCLE-34, KOLKATA
TANVEER ALAM,KOLKATA vs ITO, WARD-32(4), KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DIC FINE CHEMICALS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
SHRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
SILIGURI COLLEGE,SILIGURI vs I.T.O., WARD - 1(3), SILIGURI
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SCHOOL OF HUMAN GENETICS & POPULATION HEALTH,KOLKATA vs A.C.I.T., CIRCLE - 1(1), EXEMPTION, KOLKATA
the Ld. CIT(A) wherein the appeal of the assessee has been dismissed as there was no compliance on behalf of the assessee nor any documentary evidences filed by the assessee in support of ground of appeal.
CHITTARANJAN LOCOMOTIVE WORKS COOPERATIVE CREDIT SOCIETY LIMITED,CHITTARANJAN vs ASSISTANT COMMISSIONER OF INCOME TAX, AC CIRCLE-1, ASANSOL
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DCIT, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX DEPARTMENT, KOLKATA vs N T AGRO FOOD PRODUCTS, HOOGHLY
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT,CENTRAL CIRCLE-2(2),KOLKATA, KOLKATA vs SALTEE PROJECTS PVT. LTD., KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), KOLKATA, KOLKATA vs TIRUPATI NIRYAT PVT. LTD., KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT,CC-2(2), AAYAKAR BHAWAN POORVA vs ARYAN MINING AND TRADING CORPORATION LIMITED, HIDE LANE
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NAGENDRA SINGH,GORAKHPUR vs DEPUTY COMMISSIONER OF INCOME TAX, HALDIA
the Ld. lower authorities nor he participating in the tribunal, so his prayer is to dismiss the appeal of the assessee.
DCIT, CENTRAL CIRCLE, 4(3), KOLKATA, KOLKATA vs HAPPY COMMOSALES PRIVATE LIMITED , KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra, Accountant Member] I.T.A. No. 1093/Kol/2024 Assessment Year: 2012-13 DCIT, CC-4(3), Kolkata Vs. Happy Commosales Pvt. Ltd. (PAN: AACCH 5889 B) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 11.06.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 23.06.2025 For the assessee / निर्धारिती की ओर से Shri Siddharth Agarwal, Advocate For the revenue / राजस्व की ओर से Shri Praveen Kishore, CITDR ORDER
PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs IMC LIMITED , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GREEN VIEW DEVELOPERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 13(2), KOLKATA
KONNAGAR SAMABAYA BANK LTD.,KONNAGAR, HOOGHLY vs A.C.I.T., CIRCLE - 23(1), HOOGHLY
the Learned CIT (Appeals), along with an appropriate petition for condonation of delay.
LAMBODAR DISTRIBUTORS PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JASMINE COMMOTRADE PVT. LTD., ,KOLKATA vs ITO, WARD 9(3), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DHANESH PASWAN,KOLKATA vs ACIT, CIR. 48, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER आयकर अपील सं/ITA No.455/KOL/2023 & 413/KOL/2024 (निर्धारण वर्ष /Assessment Year. : 2009-2010 & 2010-2011) | Dhanesh Paswan, Staff Quarter Indian Botanic Garden, B Garden, Shibpur, Howrah-711103 | Vs | ACIT, Circle-46 Kolkata | |-------------------------------------------------------------------------------------|----|---------------------------------------| | PAN No. : ANWPP 6528 Κ | | | | (अपीलार्थी /Appellant) | :
