CHITTARANJAN LOCOMOTIVE WORKS COOPERATIVE CREDIT SOCIETY LIMITED,CHITTARANJAN vs. ASSISTANT COMMISSIONER OF INCOME TAX, AC CIRCLE-1, ASANSOL

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ITA 1564/KOL/2024Status: DisposedITAT Kolkata23 June 2025AY 2020-2021Bench: Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)2 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal accepted the assessee's request for withdrawal of the appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee, Chittaranjan Locomotive Works Cooperative Credit Society Ltd., filed an appeal before the Income Tax Appellate Tribunal against an order of the CIT(A) for Assessment Year 2020-21. During the hearing, the assessee's counsel filed a petition requesting to withdraw the appeal.

What were the issues?

Whether the appeal should be allowed to be withdrawn as requested by the assessee's counsel, leading to its dismissal.

Which sections of the Income-tax Act were involved?

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “C” BENCH: KOLKATA

Before: Shri Pradip Kumar Choubey&Shri Rakesh Mishra]

ORDER / आदेश Per Pradip Kumar Choubey, JM:

This is the appeal preferred by the assessee against the order of learned Commissioner of Income Tax (Appeals)- NFAC, Delhi (hereinafter referred to as the Ld. CIT(A)] dated 26.12.2023 for AY 2020-21.

Assessment Year: 2020-21 Chittaranjan Locomotive Works Cooperative Credit Society Ltd. 2. At the time of hearing, the ld. Counsel filed a petition dated 22.01.2025 requesting the Bench to allow the withdrawal the appeal. Accordingly, accepting the request of the assesse, we dismiss the appeal as withdrawn.

In the result, the appeal filed by the assessee is dismissed as withdrawn. Order is pronounced in the open court on 23rd June , 2025 Sd/- Sd/- (Rakesh Mishra /राकेश �म�) (Pradip Kumar Choubey /�द�प कुमार चौबे) Accountant Member/लेखा सद�य Judicial Member/�या�यक सद�य Dated: 23rd June, 2025 SM, Sr. PS Copy of the order forwarded to:

1. 1. Appellant- Chittaranjan Locomotive Works Cooperative Credit Society Ltd., Administrative Building Compound, CLW, Office road, Chittaranjan, Dist- Paschim Bardhaman-713331.

2. Respondent – ACIT, Circle-1, Asansol 3. Ld. CIT(A)- NFAC, Delhi 4. Ld. Pr. CIT- , Kolkata 5. DR, Kolkata Benches, Kolkata (sent through e-mail)

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