ITAT Kolkata Bench
22,243 judgments
INCOME TAX OFFICER, KOLKATA vs VENKATESH INTERNATIONAL EXIM PVT LTD, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SANTANU DAS,KOLKATA vs I.T.O.,WARD-25(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S CITY SHOPPE ESTATES LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3), KOLKATA
AJAY GOEL, LEGAL HEIR OF LATE MANJU GOEL,KOLKATA vs ITO, WARD - 4(4), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
DCIT, CENTRAL CIRCLE 2(2), KOLKATA, KOLKATA vs M/S. ULTRATECH NATHDWARA CEMENT LTD. (KNOWN AS M/S. BINANI CEMENT LTD.), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. ULTRATECH NATHDWARA CEMENT LTD.(FORMERLY KNOWN AS M/S. BINANI CEMENT LTD.,),KOLKATA vs DCIT, CENTRAL CIRCLE - 2(2), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ACIT, CIR-14(1), KOLKATA, KOLKATA vs M/S. ULTRATECH NATHDWARA CEMENT LTD.(KNOWN AS M/S BINANI CEMENT LTD.), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BINANI CEMENT LTD.,MUMBAI vs D.C.I.T., CENTRAL CIRCLE-XXVIII, KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MOLOY PAUL,KOLKATA vs I.T.O., WARD - 49(3), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SHRIRAM TRANSLOGISTICS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 13(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SUVENJIT SEN,HOWRAH vs INCOME TAX OFFICER, WARD- 48(3), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SUVENJIT SEN,HOWRAH vs INCOME TAX OFFICER, WARD- 48(2), , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
GAJBADAN COMMERCIAL PVT. LTD.,KOLKATA vs ITO, WARD-6(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SITANGSHU DAS,SOUTH TWENTY FOUR PARGANAS vs ITO, WARD - 26(1),, KOLKATA
SANJAY BAGARIA,KOLKATA vs I.T.O., WARD - 49(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
BMA WEALTH CREATORS ACADEMY PRIVATE LIMITED,KOLKATA vs I.TO.,WARD-12(4), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SURAJ INTERNATIONAL,KOLKATA vs D.C.I.T., CIRCLE - 34, KOLKATA
the Ld. CIT(A) wherein the appeal of the assessee has been dismissed as there was no compliance on behalf of the assessee. Being aggrieved and dissatisfied the assessee preferred an appeal before us.4. The Ld. A.R instead of arguing into the merit of the case has only prayed that the assessee has to be given an opportunity to place its case before the Ld. CIT(A) as the order passed by the Ld. CIT(A) is an ex-parte order when there was no compliance on behalf of the assessee. The Ld. A.R pra
LALPUR UTTARAYAN,PURULIA vs I.T.O., WARD - 2(1) EXEMPTION, DURGAPUR
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
STYLISH PRECAST PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 5(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. No. 2497/Kol/2024 Assessment Year: 2017-18 Stylish Precast Pvt. Ltd. Vs. ACIT, Circle- 5(1), Kolkata (PAN: AAICS 1636 D) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 15.05.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 26.05.2025 For the assessee / निर्धारिती की ओर से Shri Rakesh Jain, A.R For the revenue / राजस्व की ओर से Shri Subhro Das, Addl. CIT Sr. D.R ORDER
DLF HOME DEVELOPERS LIMITED (SUCCESSOR TO IRAMA ESTATES PRIVATE LIMITED-PAN AAACI5422K),DELHI vs INCOME TAX OFFICER WARD 12(2), KOLKATA
Shri Duvvuru RL Reddy (Vice President)