ITAT Kolkata Bench
22,199 judgments
CLIFF TREXIM PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 3(2), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. LOOKLINE VINCOM PVT. LTD., ,KOLKATA vs ITO, WARD 6(2), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BEEKAY STEEL INDUSTRIES LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE 2(3), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
J. G. CHEMICALS LIMITED,KOLKATA vs PCIT, CENTRAL 2, , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ARISTRO FINCORP PRIVATE LIMITED,KOLKATA vs ITO, WARD 4(3),, KOLKATA
us that the order passed by the appellate authority is an ex parte order dismissing the appeal in limini despite the request from the assessee to adjourn the case. The Ld. Counsel submitted that it was stated in the adjournment letter that the case was fixed on 18.04.2024 and since the last date of filing the return of income for AY 2023-24 and TDS return quarter 2 for FY 2024-25 was approaching fast, therefore, the case may be adjourned and refixed in the month of November, 2024. However,
BHUMIKA PATEL,KOLKATA vs ITO WARD 29(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
CARRYCO,KOLKATA vs DCIT, CIRCLE 40, , KOLKATA
KUSH TRADING & COMMERCE PVT. LTD., ,NEW BARRACKPUR vs ITO, WARD 4(4), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SHYAM SEL & POWER LTD,KOLKATA vs ACIT, CIR. 1(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
NANDLAL COMMERCIAL PRIVATE LIMITED,HOWRAH vs INCOME TAX OFFICER WARD 3(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
RICKY NAKHAT,KOLKATA vs I.T.O., WARD - 32(2), KOLKATA
SPICE DEALCOMM PVT. LTD.,KOLKATA vs ACIT (OSD), WARD-1(3),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.2428/Kol/2024 Spice Dealcomm Pvt. Ltd.......................................................................................Appellant Assessment Year: 2011-12 DC-9/28, Shastri Bagan, Deshbandhu Nagar, W.B. – 700059. [PAN: AAPCS1202G] VS. ACIT (OSD), Ward-1(3), Kolkata........................................................................Respondent Appearances by: None appeared on behalf of the appellant. S
M/S. KUVAM PLAST PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(3), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SINHOTIA METALS AND MINERALS PRIAVTE LIMITED,DURGAPUR vs ACIT, CIR-2, DURGAPUAR, DURGAPUR
LATE SH BHAGAT CHAJJU RAM MEMORIAL TRUST,SHASTRI NAGAR JAMMU vs JCIT (A), KOLKOTA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
GANENDRA NATH HALDER,LITTLE ANDAMAN vs ACIT CIRCLE 3(2), PORT BLAIR, PORT BLAIR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.1620/Kol/2024 Assessment Year: 2017-18 Ganendra Nath Halder, Little Andaman.....................................Appellant Vivekanandapur Post, Little Andaman Union Territory of Andaman and Nicobar Islands, Andaman and Nicobar Islands-744207. [PAN: AMNPH7301J] VS. ACIT Circle-3(2), Port Blair..................................................Respondent Appearances by: Shri Akkal Dudhewala, AR, appeared on beh
ASSISTANT COMMISSIONER OF INCOME TAX, KOLKATA vs WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KOLKATA vs WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KOLKATA vs WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED, KOLKATA
ACIT, KOLKATA vs WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)