ITAT Kolkata Bench
22,199 judgments
RINKU RANI PANJA,PASCHIM MIDNAPORE vs I.T.O., WARD - 1(3), MIDNAPORE, PASCHIM MEDINIPUR
Shri Duvvuru RL Reddy (Vice President)
DCIT, CENTRAL CIRCLE-3(1), KOLKATA, KOLKATA vs GATEWAY FINANCIAL SERVICES LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
KALPATARU HOUSE FIN & TRADING PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1), , KOLKATA
KALPATARU HOUSE FIN & TRADING PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1), , KOLKATA
KALPATARU HOUSE FIN & TRADING PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1), , KOLKATA
KALPATARU HOUSE FIN & TRADING PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1), , KOLKATA
KALPATARU HOUSE FIN & TRADING PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1), , KOLKATA
KALPATARU HOUSE FIN & TRADING PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1), , KOLKATA
KALPATARU HOUSE FIN & TRADING PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1),, KOLKATA
KAMALA IRON FOUNDRY ,HOWRAH vs ITO, WARD 47(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
GVN FUELS LIMITED,HOWRAH vs DCIT, CIRCLE 13(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BAIDYA NATH DEY,BURDWAN vs ITO, WARD 1(3), DURGAPUR
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
INDIAN OIL PETRONAS PVT. LTD. ,KOLKATA vs DCIT,CIR-11(1), KOLKATA. , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
INDIAN OIL PETRONAS PVT LTD. ,KOLKATA vs DCIT,CIR-11(1), KOLKATA. , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
TURF ADVERTISING & MARKETING COMPANY LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
SANJIB SHAW,KOLKATA vs I.T.O., WARD - 49(1), KOLKATA.
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
BHAGWATI DEVELOPERS, BISHNUPUR vs I.T.O.WARD-26(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
KANTA DEPURA,KOLKATA WEST BENGAL vs ITO, WARD 36(6),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ORIENTAL RELAYS LLP (SUCCESSOR TO ORIENTAL RELAYS PVT. LTD.),KOLKATA vs A.C.I.T., CIRCLE - 8(2), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
