ITAT Kolkata Bench
22,199 judgments
INDIAN OVERSEAS BANK EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,KOLKATA vs I.T.O., WARD - 35(2), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
DILIP ROY,JALPAIGURI vs ITO, WARD 1(1), , JALPAIGURI
Shri Duvvuru RL Reddy (Vice President)
DILIP ROY,JALPAIGURI vs ITO, WARD 1(1), , JALPAIGURI
Shri Duvvuru RL Reddy (Vice President)
MANORAMA DEVI JAISWAL,KOLKATA vs ITO, WARD 35(4), , KOLKATA
Shri Duvvuru RL Reddy (Vice President)
GANAPATI TECHNOLOGY SERVICES PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(3), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
BASTUHARA SAHAYATA SAMITI,KOLKATA vs ITO, WARD 1(2)(EXEMPTION),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
DANDAPAT RICE MILLS PRIVATE LTD., ,PASCHIM MEDINIPUR vs ACIT, CIRCLE 38, , MIDNAPUR
Shri Duvvuru RL Reddy (Vice President)
PRATIM CHAKRABORTY,KOLKATA vs ITO, WARD 43(1), , KOLKATA
Shri Duvvuru RL Reddy (Vice President)
MEGHA TRADING CO.,,KOLKATA vs ITO, WARD 43(1), , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MEGHA TRADING CO.,,KOLKATA vs ITO, WARD 43(1), , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
AKHIL BHARATVARSHIYA CH KSH MAHASABHA,KOLKATA vs CENTRALIZED PROCESSING CENTRE (CPC), , BENGALURU
Shri Duvvuru RL Reddy (Vice President)
TIRUPATI COLD STORAGE PVT. LTD.,,KOLKATA vs ITO, WARD 7(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
M/S. KRITI SECURITIES CONSULTANTS PVT. LTD.,KOLKATA vs ITO, WARD-30(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
BISHNUPUR ROWTARA PRIMARY AGRICULTURE CO-OPERATIVE CREDIT SOCIETY LIMITED. ,KOTWALI vs ITO,WARD- 41(1), NADIA, NADIA
Shri Duvvuru RL Reddy (Vice President)
JOY SAHA,KOLKATA vs ITO, WARD - 50(2), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
M/S. AMRITLAXMI VINCOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(3), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
GURUPADA HALDER ,HOOGHLY vs I.T.O., WARD - 24(4), HOOGHLY
Shri Duvvuru RL Reddy (Vice President)
GURUPADA HALDER,HOOGHLY vs I.T.O., WARD - 24(4), HOOGHLY
Shri Duvvuru RL Reddy (Vice President)
BIBHA PANDEY,KOLKATA vs I.T.O., WARD - 50(3), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
M/S. DIACH CHEMICALS & PIGMENTS PRIVATE LIMITED,HOWRAH vs PR. CIT (CENTRAL), KOLKATA - 2,, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member Ι.Τ.Α. No.697/Kol/2025 Assessment Year: 2018-19 M/s Diach Chemicals & Pigments Pvt. Ltd..............Appellant NH-6, Jaladhulagori Dhulaghar Industrial Park, Howrah-711302. [PAN: AACCD1101A] vs. PCIT, Central-2, Kolkata.........................................Respondent Appearances by: Shri Sunil Surana, FCA appeared on behalf of the appellant. Shri Raja Sengupta, CIT-DR, appeared on behalf of the Respondent. Date of