ITAT Kolkata Bench
22,199 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, KOLKATA vs BURNPUR CEMENT LIMITED, BARDHAMAN
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, KOLKATA vs BURNPUR CEMENT LIMITED, BURDHAMAN
JAIDEEP HALWASIYA,KOLKATA vs PCIT (CENTRAL), KOLKATA - 2, , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.986/Kol/2025 Assessment Year: 2018-19 Jaideep Halwasiya............ Appellant 3rd Floor, P-34, India Exhange Place, Kol-1. [PAN: AAWPH1706L] vs. PCIT (Central), Kol-2............ Respondent Appearances by: Shri S. K. Tulsian, Advocate, appeared on behalf of the appellant. Shri P. N. Barnwal, CIT-DR, appeared on behalf of the Respondent. Date of concluding the hearing: July 30, 2025 Date of pronouncing the o
KIWI DEALCOM PRIVATE LIMITED,KOLKATA vs ITO, WARD 11(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PRAMODE KUMAR HIMATSINGKA, L/H OF GITA DEVI HIMATSINGKA (SINCE DECEASED),KOLKATA vs ITO, WARD 30(1), , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DILKHOS MEMORIAL TRUST,KOLKATA vs ITO, WARD 1(2)(EXEMPTION),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SHRI GAUTAM GUPTA,HOWRAH vs ITO, WARD 47(1),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
KRYPTON INDUSTRIES LIMITED,FALTA vs DCIT, CIRCLE 1(1),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.1186/Kol/2025 Assessment Year: 2014-15 Krypton Industries Ltd...................................................................................................................Appellant Plot 31 and 32, Sector-1, Falta, 24 North Parganas, W.B - 743504. [PAN: AABCK0868N] DCIT, Circle-1(1), Kolkata.....................................................................................................Respondent vs
TAPAN KUMAR SHAW,NAIHATI vs ITO, WARD 51(3), , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
KABIGURU PATH BHABAN,KOLKATA vs ITO, EXEMPTION, WARD 1(4), , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BINOD KUMAR BURNWAL,BURDWAN vs ITO, WARD 2(1), , DURGAPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
GREENEARTH RESOURCES AND PROJECTS LIMITED,KOLKATA vs NATIONAL E ASSESSMENT CENTRE, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.2128/Kol/2024 Assessment Year: 2018-19 Greenearth Resources and Projects Ltd......................Appellant Room No.866, Todi Corner, 8th Floor, 32, Erza Street, Kol-1. [PAN: AABCN1393B] vs. National E-Assessment Centre, Kolkata.................................................................. Respondent Appearances by: None appeared on behalf of the appellant. Shri P. N. Barnwal, CIT-DR, appeared on behalf
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, KOLKATA vs BURNPUR CEMENT LIMITED, ASANSOL
M/S. EXHIBITS INDIA PVT. LTD.,KOLKATA vs A.C.I.T., CC-4(1), KOLKATA
DCIT, CC-2(4), KOLKATA, KOLKATA vs M/S BALAJI AGRO PVT. LTD., KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
SILK ASSOCIATION OF INDIA,KOLKATA vs ITO, WARD 8(2),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AKHTARI BEGUM,KOLKATA vs I.T.O.,WARKD-30(6), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
MANOHAR DEALERS PRIVATE LIMITED (SINCE GOT MERGED WITH ALERT CONSULTANTS & CREDIT PRIVATE LIMITED),KOLKATA vs ITO, WARD 4(3), , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DCIT,CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs KAILASH KUMAR TIBREWAL, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs KAILASH KUMAR TIBREWAL, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
