ITAT Kolkata Bench
22,193 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs RAJA SHELTERS PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
VIVEK TRACOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
SHRI NITYANAND PANDEY,HOOGHLY vs I.T.O., WARD - 23(1),, HOOGHLY
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAHUL BHOWMICK (LEGAL HEIR OF FULLARA BHOWMICK, DECEASED),BURDWAN vs ITO, WARD 1(1), , BURDWAN
the AO and the AO after considering the reply of the assessee held that the total turnover for the year ended on 31.3.2016 were Rs.4,03,68,869/-, whereas the turnover for the year ended on 31.3.2017 was Rs.3,70,10,271/- and thus, there is reduction in the turnover to the tune of Rs.33,58,598/-. However, there has been increase in the cash deposits in the bank account. Then the AO compared the turnover of two years and made an addition of Rs.11,20,229/- on the ground that the same remained u
MARIAS INSTITUTE OF MANAGEMENT AND TECHNOLOGY,HOWRAH vs ITO, WARD 48(1), , KOLKATA
the Ld. CIT(A), where the appeal of the assessee was dismissed due to non- compliance on the various dates fixed for hearing. Ultimately, the Ld. CIT(A) upheld the order of the Ld. AO by dismissing the appeal of the assessee.
PARTHA SARKAR,KOLKATA vs ITO, WARD 25(1),, KOLKATA
SHRI AND RAJESH KUMAR (Accountant Member)
SHARAD KUMAR SINGH,KOLKATA vs ACIT, CIR. 37(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ITO, KOLKATA vs AJIT KUMAR MINDA, KOLKATA
SUPERDEAL RESOURCES PVT. LTD., ,KOLKATA vs ITO, WARD 5(1), , KOLKATA
SURYA AGRO PRODUCTS PVT. LTD., ,KOLKATA vs ITO, WARD 9(1), , KOLKATA
SHRI AMBIKA METALIKS PVT. LTD., ,HOWRAH vs ACIT, CENTRAL CIRCLE 3(4), , KOLKATA
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
AXORA RESOURCES LIMITED,BANGALORE vs INCOME TAX OFFICER, KOLKOTA
SHRI DUVVURU RL REDDY, VP\nAND\nSHRI RAJESH KUMAR, AM\nITA No.1275/KOL/2025\n(Assessment Year:2022-23)\nAxora Resources Limited\nUnit No.2983, 4th Floor, 12th\nMain, HAL 2nd Stage, Bengaluru,\nKarnataka-560008\n(Appellant)\nVs.\nIncome Tax Officer,\nAayakar Bhavan,\nKolkata-700069, West Bengal\n(Respondent)\nPAN No. AAACN9658G\nAssessee by\nRevenue by\nDate of hearing:\nDate of pronouncement:\nShri S.K. Tulsiyan, AR\nShri Raja Sengupta, DR\n20.08.2025\n16.09.2025\nORDER\nPer Rajesh Kumar (A
DCIT, CENTAL CIRCLE 2(3), KOLKATA vs LUMINO INDUSTRIES LIMITED, MERLIN ACROPOLIS, E.K.T.
Shri Duvvuru RL Reddy (Vice President), Shri Rajesh Kumar (Accountant Member)
RAJAL LEFIN AND COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O.,WARD-1(3), KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
INCOME TAX OFFICER, MURSHIDABAD vs ASOK KUMAR JAIN, MURSHIDABAD
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
BABA HI-TECH PVT. LTD., ,KOLKATA vs ACIT, CENTRAL CIRCLE 4(4), , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
SWAPAN GHOSH,HOWRAH vs D.C.I.T., CIRCLE - 46(1), KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
SUMAN FORWARDING AGENCY PRIVATE LTD.,,HOWRAH vs DCIT, CIRCLE 13(1),, KOLKATA
SHRI RAJESH KUMAR, AM\nAND\nSHRIPRADIP KUMAR CHOUBEY, JM\nITA No.1432/KOL/2025\n(Assessment Year:2017-18)\nSuman Forwarding Agency\nPrivate Ltd.\nC/o Subash Agarwal &\nAssociates, Advocates Sidha\nGibson, 1, Gibson Lane, Suite\n213, 2nd Floor, Kolkata-700069\nWest Bengal\n(Appellant)\nVs.\nDCIT, Circle 13(1),\nP-7, Chowringhee Square,\nEsplanade, Chowringhee North,\nBow Barracks, Kolkata-700069\nWest Bengal\n(Respondent)\nPAN No. AAICS7247Q\nAssessee by\nRevenue by\nShri Siddarth Agarwal, A
RISHI ANAND,KOLKATA vs I.T.O., WARD - 33(2), KOLKATA, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)