ITAT Kolkata Bench
22,193 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX KOLKATA vs M. TECH INFORMATICS LIMITED, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX, KOLKATA vs M. TECH INFORMATICS LIMITED, KOLKATA
ACIT. CC - 3(3), KOLKATA vs RATANGIRI VANIJYA PRIVATE LIMITED, KOLKATA
DEBASIS DAS,HOOGHLY vs ITO, WARD 24(1), , HOOGHLY
SHRI MANJUNATHA G (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
M/S. HHP HOSPITAL PVT. LTD.,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA
SHRI MANJUNATHA G (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
ENHANCE AESTHETIC & COSMETIC STUDIO PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs TAMANNA COMMOSALES PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. KANAK PROJECTS LTD.,KOLKATA vs D.C.I.T., CIRCLE - 8(1),, KOLKATA
SHRI MANJUNATHA G (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
ANIMESH MUKHERJEE,DURGAPUR vs I.T.O., WARD - 1(4), DURGAPUR
SHRI MANJUNATHA G (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
ANIMESH MUKHERJEE,DURGAPUR vs I.T.O., WARD - 1(4), DURGAPUR
SHRI MANJUNATHA G (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SURESH KUMAR BANTHIA,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SANJAY KUMAR BHUTRA,KOLKATA vs ITO, WARD 44(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MANAVTA TRADE LINK PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2),, KOLKATA
SHRI MANJUNATHA G (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SULOCHANA DEVI BAGARIA,KOLKATA vs ITO, WARD 44(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SULOCHANA DEVI BAGARIA,KOLKATA vs ITO, WARD 44(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SULOCHANA DEVI BAGARIA,KOLKATA vs ITO, WARD 44(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SULOCHANA DEVI BAGARIA,KOLKATA vs ITO, WARD 44(2),, KOLKATA
the ld. CIT(A) wherein the Legal Representative has brought the fact of the death of the assessee to the knowledge of the ld. CIT(A) and even though the order was passed by the ld. CIT(A) against a dead person which is nullity in the eyes of law. The ld. AR has filed copy of death certificate of the deceased, copy of e-filing of Register as Representative Assessee regarding request to represent as Legal Representative and further has submitted an order passed by the SMC Bench of Kolkata, IT
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs RAJA SHELTERS PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
