ITAT Kolkata Bench
22,193 judgments
SRIJAN CHARITABLE TRUST,KOLKATA vs ITO(EXEMPTION) WARD 1(3),, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
RUIA MARKETING LTD.,,KOLKATA vs ITO, WARD 8(1), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ROHIT SETH,KOLKATA vs ITO, WARD 30(4),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
M/S. RAINA COMMODITIES PVT. LTD., ,KOLKATA vs ITO, WARD 1(1), , KOLKATA
QLAR INDIA PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SHYAM METALICS AMD ENERGY LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. RAJESH AUTO MERCHANDISE PVT. LTD., ,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3), , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
SREI EQUIPMENT FINANCE LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SHRI MADHO TIWARI,HOOGHLY vs I.T.O., WARD - 23(4), HOOGHLY NOW I.T.O., WARD - 23(1), HOOGHLY, HOOGHLY
S/SHRI AND RAJESH KUMAR, ACCOUNTANT MEMBER AND SONJOY SARMA (Judicial Member)
MARWARI PANCHAYETI DHARAMSHALA,KOLKATA vs I.T.O., EXEMPTION, WARD - 1(4), KOLKATA
NURUL ISLAM MULLICK,HOWRAH vs ITO, WARD 61(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
DCIT, CIRCLE-7(1), KOLKATA, KOLKATA vs BOTHRA SHIPPING SERVICES PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SARWOTTAM ISPAT LTD.,,KOLKATA vs DCIT, CIRCLE 2(2), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
RAKESH KUMAR BHUTORIA,KOLKATA vs DCIT, CIRCLE 2(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RATAN SHAW,NAIHATI vs ITO, WARD 51(3), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ABHIJIT BASU,TEXAS vs ITO, WARD 62(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
JYOTI SHROFF,KOLKATA vs DCIT, CIRCLE 29, , KOLKATA
the AO but some details were lacking and the AO disallowed the difference of the amount. Ld AR submitted that if the issue is restored to the file of the AO, the assessee will be in a position to produce the balance bills and vouchers, which were not produced at the time of assessment proceedings.4. In reply, Id Sr DR opposed the prayer of the Id AR of the assessee and submitted that during the remand proceedings also, the assessee could not furnish the same.
SHRI SANATAN DHARMA PANCHAYAT HIGH SCHOOL MANDAWA,KOLKATA vs CIT(EXEMPTION),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
OM PRAKASH JAISWAL,KHARAGPUR vs ITO, WARD 39(2),, MIDNAPUR
the hearing of the appeal.”
SARASWATY PRESS LIMITED,KOLKATA vs ADIT, CPC,, BENGALURU
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
