ITAT Kolkata Bench
22,193 judgments
BINOD KUMAR AGARWAL,EAST SIKKIM vs DCIT, CENTRAL CIRCLE 3(2),, KOLKATA
Shri George Mathan (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAJEEV NAIN MISHRA,GANGTOK vs ITO, WARD 3(1),, GANGTOK
KEKA SINHA,KOLKATA vs DCIT, CIRCLE 43,, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
RAM KUMAR OJHA,KOLKATA vs ITO, WARD 44(2),, KOLKATA
DINESH JOSHI,GANGTOK, SIKKIM vs D.C.I.T., CIRCLE - 3(2),, GANGTOK, SIKKIM
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
JAYDEEP KUNDU, LEGAL HEIR OF NARAYAN CHANDRA KUNDU ,KOLKATA vs INCOME TAX OFFICER, WARD 41(1), NADIA
Shri George Mathan (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs VIVEK GUPTA, KOLKATA
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI SONJOY SARMA (Judicial Member)
DEPUTY COMMSSIONER OF INCOME TAX, CENTRAL CIRCLE, 4(3), KOLKATA, KOLKATA vs PRIVI EXPORTS PRIVATE LIMITED, KOLKATA
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
MINGMA SHERPA,GANGTOK vs ITO, WARD 3(1),, GANGTOK
SHRI SONJOY SARMA (Judicial Member)
MUKUL BANERJEE,PANDUAH vs ITO, WARD 24(1), , HOOGHLY
Shri George Mathan (Judicial Member), Shri Rakesh Mishra, Accountant Member Ι.Τ.Α. No. 1352/KOL/2025 Assessment Year: 2011-2012 Mukul Banerjee,...........................Appellant Village-Panduah, Dighir Par West, Panduah-712149, Hooghly, West Bengal [PAN:AGLPB8687P] -Vs.- Income Tax Officer,........................Respondent Ward-24(1), Hooghly, Aayakar Bhawan, G.T. Road, Khadina More, Chinsurah, Hooghly-712102, W.B. Appearances by: Shri Promit Majumdar, A.R., appeared on behalf of the ass
BANGAMATA TIE-UP PRIVATE LIMITED,KOLKATA vs ITO 13(1), KOLKATA
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
MALAY ADDHYA,BONGAON vs ITO, WARD 49(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SANDEEP PODDAR,KOLKATA vs A.C.I.T., CIRCLE - 50(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NISHTHA VINCOM PVT. LTD., ,KOLKATA vs ITO, WARD 6(3), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
CRYSTAL VINCOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA
Shri George Mathan (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DCIT CENTRAL CIRCLE 1 4 KOLKATA, KOLKATA vs MURLIDHAR RATANLAL EXPORTS LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs MURLIDHAR RATANLAL EXPORTS LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs MURLIDHAR RATANLAL EXPORTS LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs MURLIDHAR RATANLAL EXPORTS LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
