ITAT Kolkata Bench
22,193 judgments
M/S. EMERALD PROPERTIES PVT. LTD. (SUCCESSOR TO FAST MERCANTILES PVT. LTD.),KOLKATA vs I.T.O., WARD - 5(4), KOLKATA, KOLKATA
this Tribunal. The assessee has filed a petition along with an affidavit explaining the reasons for the delay. After considering the petition and the submissions made, we are satisfied that there was sufficient cause for the delay. Accordingly, the delay is condoned, and the appeal is admitted for adjudication.
GENESIS ADVERTISING PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1),, KOLKATA
GENESIS ADVERTISING PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1),, KOLKATA
GENESIS ADVERTISING PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1),, KOLKATA
GENESIS ADVERTISING PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1),, KOLKATA
RITESHH AGARWAL,KOLKATA vs ITO, NFAC, , DELHI
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
MITRA INSTRITUTION BHOWANIPUR BRANCH,KOLKATA vs CIT (EXEMPTION), , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SK. REZZAK,BIRBHUM vs ITO, WARD 3(3), SURI
SHRI RAJESH KUMAR (Accountant Member)
THE SALESIAN SISTERS,KOLKATA vs ITO, WARD 1(3), EXEMPT, , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
D L AGARWALA CHARITABLE TRUST,NORTH TWENTY FOUR PARGANAS vs CIT (EXEMPTION), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
D L AGARWALA CHARITABLE TRUST,NORTH TWENTY FOUR PARGANAS vs CIT (EXEMPTION), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SHRESTH DEALERS PVT. LTD., ,KOLKATA vs DCIT, CC 4(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
MR. ABU ZAFAR MONDAL,BISHNUPUR vs ITO, WARD 25(1),, KOLKATA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
OAS REALTY PVT. LTD.,SOUTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 14(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ARUP KUMAR CHATTERJEE,KOLKATA vs I.T.O., WARD - 26(4),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs DECORUM INFRASTRUCTURE PRIVATE LIMITED , HOWRAH
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DEEPSIKHA DISTRIBUTORS PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
TATUN GUHA,SILIGURI vs I.T.O., WARD - 1(1),, SILIGURI
the ld. CIT(A) wherein the appeal of the assessee has been dismissed.
AMIGOS PRASASTH PATH SOCIAL WELFARE SOCIETY,KOLKATA vs CIT(EXEMPTION),, KOLKATA
us. The ld. AR challenges the very impugned order thereby submitting that the ld. CIT(E) grossly erred in rejecting the application ignoring the trust deed in which the aims and objects had been mentioned. The ld. AR submits that the assessee is a charitable trust, non-profitable, non-commercial and non-political trust for public charitable objects. The ld. AR by filing some photographs have tried to convince this court that photographs clearly establish the activities of the trust which is
AMIGOS PRASASTH PATH SOCIAL WELFARE SOCIETY,KOLKATA vs CIT (EXEMPTION),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
