ITAT Kolkata Bench
22,193 judgments
SHREE DURGA TRADING CO.,,KOLKATA vs ITO TDS WARD 3(3),, KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
TANTIA AGROCHEMICALS PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 4(2),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SUJIT KUMAR DEY,CHINSURAH, HOOGHLY vs DCIT, CIRCLE 23(1), , HOOGHLY
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
RANJIT KUMAR MODI,KOLKATA vs I.T.O., WARD - 44(2),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
LITTLESKY DEALTRADE PVT. LTD.,KOLKATA vs ITO, WARD-9(3), KOLKATA, KOLKATA
the Hon'ble Tribunal against the appellate order dated 27.07.2021 received on same day through email, numbered as ITA No. 563/Kol/22 and fixed for hearing before the Ld. 'SMC' Bench with a delay of around 369 days.3. That I, met with an accident and fractured my left humerus in the month of July, 2021 and got operated on 26.07.2021. After getting, discharged from the hospital I was in rest for a long period as advised by the surgeon.
SHYAMNAGAR ANCHAL SKUS LTD.,,BANKURA vs ITO, WARD 3(1), , BANKURA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, CC -2(3), KOLKATA, KOLKATA vs ANIL KUMAR KASERA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, CENTRAL CIRCLE, KOLKATA vs ANIL KUMAR KASERA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, CENTRAL CIRCLE, 2(3), KOLKATA, KOLKATA vs ANIL KUMAR KASERA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SARANG DEALCOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(3),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MALAY DEY ,ALIPURDUAR vs A.O., WARD 2(3), , ALIPURDUAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PUSHKAR TRADELINK PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA
PUSHKAR TRADELINK PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA
NAVNIRMAN INFRACON PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), , KOLKATA
KAMALPUR JOTEKANURAGARH S K U S LIMITED,PASCHIM MEDINIPUR vs ACIT, CIRCLE 38,, MIDNAPUR
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, KOLKATA vs RAVI KUMAR NEWATIA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
RITU PATWARI,KOLKATA vs DCIT, CC 4(4),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
BINOD KUMAR AGARWAL,EAST SIKKIM vs DCIT, CENTRAL CIRCLE 3(2),, KOLKATA
Shri George Mathan (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BINOD KUMAR AGARWAL,EAST SIKKIM vs DCIT, CENTRAL CIRCLE 3(2),, KOLKATA
Shri George Mathan (Judicial Member), Shri Rakesh Mishra, Accountant Member Ι.Τ.Α. No. 1924/KOL/2025 (A.Y. 2011-12) Ι.Τ.Α. No. 1925/KOL/2025 (A.Y. 2012-13) Ι.Τ.Α. No. 1926/KOL/2025 (A.Y. 2014-15) Ι.Τ.Α. No. 1927/KOL/2025 (A.Y. 2015-16) Binod Kumar Agarwal,.....................Appellant C/o. Subash Agarwwal, & Associates, Advocates, Siddha Gibson, 1, Gibson Lane, Suite-213, 2nd Floor, Kolkata-700069 [PAN:ANXPA0213H] -Vs.- Deputy Commissioner of Income Tax,.........Respondent Central Circle-3
BINOD KUMAR AGARWAL,EAST SIKKIM vs DCIT, CENTRAL CIRCLE 3(2),, KOLKATA
Shri George Mathan (Judicial Member), Shri Rakesh Mishra, Accountant Member Binod Kumar Agarwal....................................Appellant C/o. Subash Agarwwal, & Associates, Advocates, Siddha Gibson, 1, Gibson Lane, Suite-213, 2nd Floor, Kolkata-700069 [PAN:ANXPA0213H] -Vs.- Deputy Commissioner of Income Tax,.........Respondent Central Circle-3(2), Kolkata, Aayakar Bhawan Poorva, 110, Shanti Pally, E.M. By Pass, Kolkata-700107 Appearances by: Shri Subash Agarwal, A.R., appeared on behalf
