ITAT Kolkata Bench

BIMLA DEVI AGRAWAL,KOLKATA vs A.C.I.T./D.C.I.T., CIRCLE - 34, KOLKATA, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

B.A. ENTERPRISES PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

GOPA GHOSH CHANDA,COOCH BEHAR, DINHATA vs ITO WARD-2(1), COOCH BEHAR

Shri Duvvuru RL Reddy (Vice President)

YAMINI ARJAN BHARWANI,KOLKATA vs ITO, WARD 30(1), , KOLKATA

April 1, 2012. No restriction on the premium-to-sum assured ratio was there. The policy was purchased by appellant on 29.01.2011 For exemption under Section 10(10D), the amount must be received as part of a matured policy or a payment on the occurrence of a specified contingency (e.g., death of the insured). In the case of premature termination (e.g. surrender of ULIP), the exemption will still be available if the conditions (e.g, death of the insured) above are met. Presently, the pre matu

BIRBHUM DISTRICT CENTRAL COOPERATIVE BANK LIMITED,BIRBHUM vs ITO, TDS, WARD 4(1), , DURGAPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

BIRBHUM DISTRICT CENTRAL COOPERATIVE BANK LIMITED,BIRBHUM vs DCIT/ACIT, CIRCLE 3, SURI, BIRBHUM

THE BENGAL CHAMBER OF COMMERCE AND INDUSTRY,KOLKATA vs DEPUTY DIRECTOR OF INCOME TAX (EXEMP) - 1, , KOLKATA

Shri Duvvuru RL Reddy (Vice President)

M/S. SAFAL COMMODEAL PRIVATE LIMITED,KOLKATA vs ITO, WARD 1(1), , KOLKATA

Shri Duvvuru RL Reddy (Vice President)

MICKY METALS LIMITED,KOLKATA vs ITO, WARD 3(1), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

LIFEWOOD TREXIM PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(2),, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

SREELEATHERS LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 8(2),, KOLKATA

SANJAY DE,HOOGHLY vs A.C.I.T., CIRCLE - 23(1),, HOOGHLY

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

M/S. MIDNAPUR TIMBER TRADERS,WEST MIDNAPUR vs ITO, NFAC, , DELHI

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

MELCO SALES PRIVATE LIMITED,MUMBAI (MAHARASHTRA) vs INCOME TAX OFFICER, WARD - 9(1), KOLKATA, KOLKATA (WEST BENGAL)

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SURESH KUMAR AGARWAL,GANGTOK vs A.C.I.T., CIRCLE - 3(2),, GANGTOK

Shri Duvvuru RL Reddy (Vice President)

NIR IDEAL HOME FOR MENTALLY RETARDED AND ASSOCIATED DISABILITY,HAROA vs ITO, WARD 1(1), EXEMPT, , KOLKATA

Shri Duvvuru RL Reddy (Vice President)

SANDHYA SAHA,DIAMOND HARBOUR vs ITO, WARD 25(1),, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

SANDHYA SAHA,DIAMOND HARBOUR vs ITO, WARD 25(1),, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

CHHANDA KAR,TAMLUK vs ITO, WARD 27(3),, HALDIA

the Ld. Commissioner of Income Tax (Appeals), NFAC through e-filling.

RAJPAL GUPTA,HOWRAH vs I.T.O., WARD - 47(1),, KOLKATA

Shri Duvvuru RL Reddy (Vice President)