ITAT Kolkata Bench

FALGUNI NEVATIA,KOLKATA vs ITO, WARD 33(4), KOLKATA

SEEMA SUREKA,KOLKATA vs DCIT, CENTRAL CIRCLE - 3(3), KOLKATA

DEB PRASANNA CHOUDHURY,KOLKATA vs ADIT/DCIT (IT) - 1(1), KOLKATA, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

KHAITAN WINDING WIRE PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 4(1), , KOLKATA

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

RESPONCE RENEWABLE ENERGY LIMITED ,KOLKATA vs ITO, WARD 4(1),, KOLKATA

RAJNEE DONG,SILIGURI vs INCOME TAX OFFICIER, WARD THREE, DARJEELING

SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

PULAK SAMANTA,PURBA BARDHAMAN vs ITO, WARD 2(3), , BURDWAN

SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

PARAS PALAZA PRIVATE LIMITED,BANGALURU vs INCOME TAX OFFICER, WARD 10(4), KOLKATA, GOVT PLACE

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

SHREYANS OVERSEAS PVT. LTD., ,KOLKATA vs ITO, WARD - 8(2), , KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHREYANS OVERSEAS PVT. LTD.,,KOLKATA vs ITO, WARD - 8(2),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

M/S. EXCELLA REALTORS PRIVATE LIMITED,KOLKATA vs I.T.O., WARD - 1(3), TDS, KOLKATA

Shri Manjunatha G (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs SAMARTH FABLON PRIVATE LIMITED, KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

ARUS PROPERTIES LLP,,KOLKATA vs D.C.I.T., EXEMPT - 1, CIRCLE - 1(1),, KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

THE BANK EMPLOYEES CO OPERATIVE BANK LTD.,KOLKATA vs DCIT, CIR-36, , KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

BISWAJIT TALUKDAR ,DAKSHIN DINAJPUR vs ITO WARD 3(4) , BALURGHAT

the Ld. CIT(A) there is a detailed rendering at page 2 of his order that there was no fruitful compliance to the notices issued from his office. Thereafter, the action of Ld. AO was duly confirmed.

BIBEKANANDA PANDA,KAKDWIP vs ITO, WARD 26(4),, KOLKATA

NADIA PRIMARY TEACHERS TRAINING INSTITUTE,KRISHNANAGAR vs I.T.O., WARD - 41(1),, NADIA

SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

PARVESH SHARMA,KOLKATA vs ITO, WARD 49(1),, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

AMAN TANNERY,KOLKATA vs ITO, WARD 29(1),, KOLKATA

SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

SAVIOUR COMMOTRADE PVT. LTD. ,KOLKATTA vs INCOME TAX OFFICER WARD 11(1), KOLKATTA,(ORDER PASSED BY NFAC, DELHI), KOLKATTA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)