ITAT Kolkata Bench
22,193 judgments
BANI BROTO BANERJEE,KOLKATA vs ACIT CIRCLE 58(1), KOLKATA
the Tribunal raising the following grounds of appeal:
TECHNO ELECTRIC & ENGINEERING COMPANY LTD.,NOIDA, UTTAR PRADESH vs P.C.I.T. - 2,, KOLKATA
ALCO SUPPLIERS PRIVATE LIMITED,GUWAHATI vs ITO, WARD 1(1), KOLKATA
SARASWATI DEVI EDUCATIONAL AND SOCIAL TRUST,MURSHIDABAD vs ITO, WARD 1(3), EXEMPT, , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SARASWATI DEVI EDUCATIONAL AND SOCIAL TRUST,MURSHIDABAD vs ITO, WARD 1(3), EXEMPT,, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
UMANG WEBTECH PRIVATE LIMITED,KOLKATA vs ITO, WARD 15(4), , KOLKATA
CHHAYA PRAKASHANI LTD.,,KOLKATA vs ITO(TDS), WARD 1(2), , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
CHHAYA PRAKASHANI LTD., ,KOLKATA vs ITO(TDS), WARD 1(2), , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
CHHAYA PRAKASHANI LTD.,,KOLKATA vs ITO(TDS), WARD 1(2),, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
CHHAYA PRAKASHANI LTD.,,KOLKATA vs ITO(TDS), WARD 1(2),, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
CHHAYA PRAKASHANI LTD.,,KOLKATA vs ITO(TDS), WARD 1(2),, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
WOODLAND RETAILS PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD -9(1), , KOLKATA
KALYANI KOLEY,HOWRAH vs CIT(A), KOLKATA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
YUNUSH MALLICK,KOLKATA vs ITO, WARD 61(3),, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
CARAVAN CORPORATE MANAGEMENT PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1),, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
DHIRENDRA CHANDRA BISWAS,JIRAT vs ACIT, CIRCLE 24(1),, HOOGHLY
CHIMEY YANGZOM ATHUPTSANG,KALIMPONG vs ITO, WARD 3(2),, DARJEELING
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CIRCLE 5(1),, KOLKATA vs NATIONAL ENGINEERING INDUSTRIES LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BIMAL BARAI ,DARJEELING vs ITO, WARD 1(2),, SILIGURI
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
MR. TAPAN GHOSH,DIAMOND HARBOUR vs ITO, WARD 33(4),, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
