ITAT Kolkata Bench
22,193 judgments
KARNIMATA COLD STORAGE LTD.,,PASCHIM MEDINIPUR vs ACIT, CIRCLE 38,, MIDNAPUR
BMC ELECTROPLAST PRIVATE LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 2(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
BINOD KUMAR AGARWAL,GANGTOK vs D.C.I.T., CC - 3(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
URMILA GARG,HOWRAH vs ITO, WARD 47(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PROMINENT TRADELINK PVT. LTD.,,KOLKATA vs ITO, WARD 15(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ITO, WARD-3(1), KOLKATA, KOLKATA vs AMARDEEP ISPAT PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
B.G.M. CONSORTIUM LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 7(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
B.G.M. CONSORTIUM LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 7(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
VISHAL OSATWAL,KOLKATA vs D.C.I.T., CIRCLE - 29(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
VIKASH AGARWAL,KOLKATA vs I.T.O., WARD - 61(3), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT EXEMPTIONS/ CIRCLE 1(1)/ KOLKATA, KOLKATA vs CRICKET ASSOCIATION OF BENGAL, KOLKATA
BLUPEX VINIMOY PVT. LTD.,NORTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 14(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SHIBANI ADDHYA,BONGAON vs ITO WARD-49(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
GOPAL KUNDU ROY,SILIGURI vs ITO, WARD 1(3),, SILIGURI
Shri Duvvuru RL Reddy (Vice President)
INCOME TAX OFFICER, WARD - 42(1),, MURSHIDABAD vs ABHOY KUMAR JAIN, AURANGABAD, JANGIPUR
the Assessing Officer in line with the provisions of Section 124(3) of the Act. It was the prayer that the order of the Ld.CIT(A) be reversed and that of the Ld.AO be restored.
ANISUR RAHAMAN,KOLKATA vs I.T.O., WARD - 42(1),, MURSHIDABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
RAGHVENDRA SINGH,HOWRAH vs INCOME TAX OFFICER, BAMBOO VILLA, CALCUTTA
Shri Duvvuru RL Reddy (Vice President)
DCIT CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND LEASE FIN PRIVATE LIMITED, PATNA
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND CEMENT & ROOFINGS PRIVATE LIMITED , KOLKATA
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND CEMENT & ROOFINGS PRIVATE LIMITED , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)