← All Benches
ITAT Kolkata Bench
22,193 judgments
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND CEMENT & ROOFINGS PRIVATE LIMITED , KOLKATA
ITA 1702/KOL/2025[2018-19]Status: Disposed9/12/2025AY 2018-19
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND CEMENT & ROOFINGS PRIVATE LIMITED, KOLKATA
ITA 1701/KOL/2025[2017-18]Status: Disposed9/12/2025AY 2017-18
DCIT, CENTRAL CIRCLE- 4(3), KOLKATA, KOLKATA vs BALMUKUND CEMENT & ROOFINGS PRIVATE LIMITED , KOLKATA
ITA 1700/KOL/2025[2016-17]Status: Disposed9/12/2025AY 2016-17
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND CEMENT & ROOFINGS PRIVATE LIMITED , KOLKATA
ITA 1699/KOL/2025[2015-16]Status: Disposed9/12/2025AY 2015-16
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND SPONGE AND IRON PRIVATE LIMITED, PATNA
ITA 1598/KOL/2025[2018-19]Status: Disposed9/12/2025AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND SPONGE AND IRON PRIVATE LIMITED, PATNA
ITA 1597/KOL/2025[2017-18]Status: Disposed9/12/2025AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND SPONGE AND IRON PRIVATE LIMITED, PATNA
ITA 1596/KOL/2025[2016-17]Status: Disposed9/12/2025AY 2016-17
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND SPONGE AND IRON PRIVATE LIMITED , PATNA
ITA 1595/KOL/2025[2015-16]Status: Disposed9/12/2025AY 2015-16
DILIP KUMAR PRAMANIK,KOLKATA vs I.T.O., WARD - 25(1),, KOLKATA
ITA 1581/KOL/2025[2018-2019]Status: Disposed9/12/2025AY 2018-2019
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DILIP KUMAR PRAMANIK,KOLKATA vs I.T.O., WARD - 25(1),, KOLKATA
ITA 1580/KOL/2025[2018-2019]Status: Disposed9/12/2025AY 2018-2019
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DILIP KUMAR PRAMANIK,KOLKATA vs I.T.O., WARD - 25(1),, KOLKATA
ITA 1579/KOL/2025[2018-2019]Status: Disposed9/12/2025AY 2018-2019
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BALMUKUND CEMENT & ROOFINGS PVT. LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITA 1399/KOL/2025[2023-2024]Status: Disposed9/12/2025AY 2023-2024
BALMUKUND SPONGE & IRON PVT. LTD.,,PATNA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITA 1398/KOL/2025[2023-2024]Status: Disposed9/12/2025AY 2023-2024
BALMUKUND SPONGE & IRON PVT. LTD.,,PATNA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITA 1397/KOL/2025[2018-2019]Status: Disposed9/12/2025AY 2018-2019
BALMUKUND SPONGE & IRON PVT. LTD.,,PATNA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITA 1396/KOL/2025[2017-2018]Status: Disposed9/12/2025AY 2017-2018
BALMUKUND SPONGE & IRON PVT. LTD.,,PATNA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITA 1395/KOL/2025[2015-2016]Status: Disposed9/12/2025AY 2015-2016
DINESH MEHTA HUF,KOLKATA vs ITO, WARD 30(1), , KOLKATA
ITA 1042/KOL/2025[2016-2017]Status: Disposed9/12/2025AY 2016-2017
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs PHPL PROPERTIES PVT. LTD., KOLKATA
ITA 1714/KOL/2024[2013-14]Status: Disposed9/12/2025AY 2013-14
SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
JAMS BUILSERS PVT. LTD.,KOLKATA vs ACIT, CENTRAL CIRCLE 4(2),, KOLKATA
ITSSA 12/KOL/2025[2010-11]Status: Disposed8/12/2025AY 2010-11
CHUNAKHALI SAMABAY KRISHI UNNAYAN SAMITY LTD.,BERHAMPORE, MURSHIDABAD vs I.T.O., WARD - 56(3),, MURSHIDABAD
ITA 943/KOL/2025[2020-2021]Status: Disposed8/12/2025AY 2020-2021
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
