ITAT Kolkata Bench
22,193 judgments
CHANDRAS CHEMICAL ENTERPRISES PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 10(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
VINAYAK TRADEVIN PVT. LTD., ,KOLKATA vs ITO, WARD 2(1), , KOLKATA
SHRI SONJOY SARMA (Judicial Member)
LAKSHMI SADHO COMMERCIAL PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), , KOLKATA
SHRI SONJOY SARMA (Judicial Member)
INCOME TAX OFFICER, KOLKATA vs GUJRAT TRADING CO., KOLKATA
SHRI SONJOY SARMA (Judicial Member)
RAJENDRA RAMPAL,HOOGHLY vs A.C.I.T., CIRCLE - 23(1), HOOGHLY
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
TIRUPATI MARBLES,KOLKATA vs I.T.O., WARD - 44(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SHREE BAIDYANATH AYURVED BHAWAN P. LTD.,,KOLKATA vs DCIT, CIRCLE 12(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ISHTIYAQUE AHMED,KOLKATA vs DCIT/ACIT, CC-4(3),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ISHTIYAQUE AHMED,KOLKATA vs DCIT/ACIT, CC-4(3), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ISHTIYAQUE AHMED,KOLKATA vs DCIT/ACIT, CC-4(3),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ISHTIYAQUE AHMED,KOLKATA vs DCIT/ACIT, CC-4(3),, KOLKATA
ISHTIYAQUE AHMED,KOLKATA vs DCIT/ACIT, CC-4(3),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ISHTIYAQUE AHMED,KOLKATA vs DCIT/ACIT, CC - 4(3),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
LUCKY NIRMAAN PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. KANAK PROJECTS LTD.,KOLKATA vs A.C.I.T., CIRCLE - 8(1),, KOLKATA
SHRI SONJOY SARMA (Judicial Member)
DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs UTTARAYAN TRUST FOR EDUCATION & SOCIAL WELFARE, COOCH BEHAR
SHRI SONJOY SARMA (Judicial Member)
LALIT SEN LANE PRATIBANDHI UNNAYAN SAMITY,MURSHIDABAD vs INCOME TAX OFFICER, WARD -1 (4), EXEMPT, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SRIDHARPUR CO-OPERATIVE BANK,BURDHAMAN vs INCOME TAX OFFICER, WARD-2(1), BURDWAN
Shri Manunatha G (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DEBASHIS DAS,KOLKATA vs ACIT-1(1), KOLKATA, KOLKATA
Shri Manjunatha G (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
GOLDEN GOENKA CREDIT PVT. LTD.,,KOLKATA vs PR. CIT (CENTRAL) - 2, , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
