ITAT Kolkata Bench
22,193 judgments
RAJIA SULTANA KHATUN,PURBA MEDINIPUR vs ITO, WARD 27(3),, HALDIA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
BISWARUP SAMADDER,KOLKATA vs ITO, WARD 25(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S TDK INDIA PRIVATE LIMITED,KOLKATA vs DCIT CIRCLE 11(1), KOLKATA, DELHI AND KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
ALLIANCE BOOKS SUPPLIERS PVT. LTD.,,COOCHBEHAR vs ACIT, CIRCLE 2(1),, JALPAIGURI
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT CC 2(2) KOLKATA, KOLKATA vs AKRITI SALES PVT LTD, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
KHAITAN WINDING WIRE PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 4(1),, KOLKATA
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
NARAYAN DAS DAMANI,KOLKATA vs ITO, WARD 44(1),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
VIEWMORE ENCLAVE PVT. LTD.,,SILIGURI vs ITO, WARD 9(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
PALAK ALLOYS PVT. LTD.,,RAJGANJ vs DCIT, CIRCLE 3(1),, SILIGURI
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), KOLKATA, KOLKATA vs AXIS OVERSEAS LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
PROMPT COMMODITIES LIMITED,KOLKATA vs ITO, WARD - 12(1), KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs SOBHA CHAND BHANSALI, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs SOBHA CHAND BHANSALI, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs SOBHA CHAND BHANSALI, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs SOBHA CHAND BHANSALI, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs SOBHA CHAND BHANSALI, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs SOBHA CHAND BHANSALI, KOLKATA
ALBATROSS INVESTMENT PVT. LTD.,,KOLKATA vs ITO, WARD 3(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
P.N. MEMORIAL NEURO CENTRE AND RESEARCH INSTITUTE LTD.,KOLKATA vs DCIT, CIRCLE- 11(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
LUMINO INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC - 2(3),, KOLKATA
SHRI RAJESH KUMAR, AM\nAND\nSHRI PRADIP KUMAR CHOUBEY, JM\nITA No. 2083/KOL/2025\n(Assessment Year: 2020-21)\nLumino Industries Limited\nUnit No.12/4, Merlin Acropolis,\n1858/1, Rajdanga Main Road,\nKolkata Township,\nKolkata-700107, West Bengal\n(Appellant)\nVs.\nDCIT, CC 2(3)\nAayakar Bhawan Poorva,\n110, Shanti Pally,\nE.M. Bypass, Kolkata-700107,\nWest Bengal\n(Respondent)\nPAN No. AABCL0720E\nAssessee by\n:\nShri Soumitra Choudhury &\nMs. Nandini Sureka, Ars\nRevenue by\n:\nShri P.N. B
