ITAT Kolkata Bench
22,193 judgments
DCIT, CIRCLE 13(2),, KOLKATA vs PADMA LOGISTIC AND KHANIJ PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, KOLATA vs PADMA LOGISTIC AND KHANIJ PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. JEWEL INDIA JEWELLERS,KOLKATA vs DCIT, CENTRAL CIRCLE 4(4),, KOLKATA
BABLU DAS,BARDHAMAN vs DCIT, CIRCLE 1, , DURGAPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
AVISHKAR NIRMAN PVT. LTD.,KOLKATA vs I.T.O., WARD - 13(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
M/S. BLUE BIRD TECHNICKS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 7(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ANKUR DEALCOM P. LIMITED,KOLKATA vs ITO, WARD 10(2),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ASHA AGARWAL,KOLKATA vs I.T.O., WARD-37(1),, KOLKATA
SIKHA RANI DE,BANKURA vs I.T.O., WARD - 3(1),, BANKURA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. URBAN NIRMAN LLP,KOLKATA vs ITO, WARD 12(1),, KOLKTA
SHRI RAJESH KUMAR, AM\nAND\nSHRIPRADIP KUMAR CHOUBEY, JM\n\nITA No.1730/KOL/2025\n(Assessment Year: 2013-14)\n\nM/s Urban Nirmal LLP\n3rd Floor, Crescent Tower, 229,\nA.J.c. Bose Road, Minto Park,\nKolkata-700020, West Bengal\n(Appellant)\nVs.\nITO, Ward 12(1)\nAaykar Bhawan, P-7,\nChowringhee Square, Kolkata-\n700069, West Bengal\n(Respondent)\n\nPAN No. AAEFU9618G\nAssessee by\n:\nShri Siddarth Jhajharia, AR\nRevenue by\n:\nShri S.B. Chakraborthy, DR\n\nDate of hearing:\n09.10.2025\nDate
DCIT, CIRCLE - 1,, SILIGURI vs BAJLA MOTORS PRIVATE LIMITED, SILIGURI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
M/S. TEGA INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INTERNATIONAL SEAPORT (HALDIA) PVT. LTD. ,KOLKATA vs ACIT,CIR-12(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BIJAYA TAH,BURDWAN vs ITO, WARD 2(4), , BURDWAN
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
B.G.M. CONSORTIUM LIMITED,KOLKATA vs PCIT, KOLKATA 1,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
B.G.M. CONSORTIUM LIMITED,KOLKATA vs PCIT, KOLKATA 1,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
A.K. EXPORTERS,KOLKATA vs D.C.I.T., CIRCLE - 32,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
A.K. EXPORTERS,KOLKATA vs D.C.I.T., CIRCLE - 32,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
CALCUTTA INTERNATIONAL SCHOOL SOCIETY,KOLKATA vs CIT, EXEMPTION,, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
CHIRANJILAL TEA COMPANY PVT. LTD.,JALPAIGURI vs D.C.I.T., CIRCLE - 1(1), JALPAIGURI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
