ITAT Kolkata Bench

DCIT, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs BENTEC INDIA LIMITED, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

BASANT PROPERTIES LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 5(1),, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

BEEKAY VANIJYA PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1),, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S B.N. DUTTA,JAMSHEDPUR vs DCIT, CIR. 2, DURGAPUR

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member I.T.A. No.705/Kol/2024 Assessment Year: 2011-12 M/s B. N. Dutta Head Office: 518, G Road, Sonari West Layout, Jamshedpur, Jharkhand – 831011. [PAN: AADFB0648J] DCIT, Circle-2, Durgapur. Appearances by: Shri D. Khasnobis, CA, & None appeared on behalf of the appellant. Shri H. Robindro Singh, Addl. CIT - DR, & None appeared on behalf of the Respondent. Date of concluding the hearing : February 05, 2025 & December 17, 2

SUMANGAL JEWELS P. LTD.,KOLKATA vs D.C.I.T., CC-4(3), KOLKATA

CALCUTTA SECURITIES PVT. LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE 2(1), , KOLKATA

SHRI RAJESH KUMAR, AM\nAND\nSHRIPRADIP KUMAR CHOUBEY, JM\nITA No.592/KOL/2025\n(Assessment Year: 2005-06)\nCalcutta Securities Pvt. Itd.\n6D, Shyamkunj, 12C, Lord Sinha\nRoad, Kolkata-700071,\nWest Bengal\n(Appellant)\nVs.\nDCIT, Central Circle 2(1)\nAaykar Bhawan, P-7,\nChowringhee Square, 7th Floor,\nKolkata-700069, West Bengal\nPAN No. AABCC1779J\nAssessee by\nRevenue by\n(Respondent)\nShri Arvind Agarwal, AR\nMs. Ruchika Sharma, DR\nDate of hearing:\nDate of pronouncement:\n04.12.2015\n

RIDDHIMAN REALCON LLP (FORMERLY RIDDHIMAN REALCON PVT. LTD.,),KOLKATA vs ITO, WARD 9(3),, KOLKATA

SHRI RAJESH KUMAR, AM\nAND\nSHRIPRADIP KUMAR CHOUBEY, JM\n\nITA No.1735/KOL/2025\n(Assessment Year:2012-13)\nRiddhiman Realcon LLP\n(Formerly Riddhiman Realcon\nPvt. Ltd.)\n5/14/1, Canal East Road,\nKolkata-700067, West Bengal\n(Appellant)\nVs.\nITO, Ward 9(3)\nAaykar Bhawan, 5th Floor, P-7,\nChowringhee Square,\nKolkata-700069, West Bengal\n(Respondent)\n\nPAN No. AAFCR6253G\nAssessee by\n: Shri Somnath Ghosh, AR\nRevenue by\n: Shri S.B. Chakraborthy, DR\n\nDate of hearing:\nDate of pronou

DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALAJEE MINI STEELS & REROLLING PRIVATE LIMITED , PATNA

SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)

DCIT, CENTRAL CIRCLE- 4(3), KOLKATA, KOLKATA vs BALAJEE MINI STEELS & REROLLING PRIVATE LIMITED , PATNA

SHRI RAJESH KUMAR, AM\nAND\nSHRIPRADIP KUMAR CHOUBEY, JM\nITA Nos.1688 to 1691/KOL/2025\n(Assessment Years: 2015-16 to 2018-19)\nITA No. 1725/KOL/2025\n(Assessment Year: 2016-17)\nDCIT, Central circle 4(3)\nBalajee Mini Steels & Rerolling\nAaykar Bhawan Poorva, 110,\nPrivate Limited\nShantipally, Kolkata-700107,\n603, Shantikunj Apartment,\nKolkata\nPhulwanipatna, G.P.O.800001,\nVs.\n(Appellant)\nPatna\n(Respondent)\nPAN No. AABCB7265J\nAssessee by\n:\nShri Manish Rastogi, AR\nRevenue by\n:

DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALAJEE MINI STEELS & REROLLING PRIVATE LIMITED , PATNA

SHRI RAJESH KUMAR, AM\nAND\nSHRIPRADIP KUMAR CHOUBEY, JM\nITA Nos.1688 to 1691/KOL/2025\n(Assessment Years: 2015-16 to 2018-19)\nITA No. 1725/KOL/2025\n(Assessment Year: 2016-17)\nDCIT, Central circle 4(3)\nBalajee Mini Steels & Rerolling\nAaykar Bhawan Poorva, 110,\nPrivate Limited\nShantipally, Kolkata-700107,\n603, Shantikunj Apartment,\nKolkata\nPhulwanipatna, G.P.O.800001,\n(Appellant)\nVs.\nPatna\n(Respondent)\nPAN No. AABCB7265J\nAssessee by : Shri Manish Rastogi, AR\nRevenue by : S/

DCIT, CENTRAL CIRCLE-4(3), KOLKATA , KOLKATA vs BALAJEE MINI STEELS & REROLLING PRIVATE LIMITED , PATNA

SHRI RAJESH KUMAR, AM\nAND\nSHRIPRADIP KUMAR CHOUBEY, JM\nITA Nos.1688 to 1691/KOL/2025\n(Assessment Years: 2015-16 to 2018-19)\nITA No. 1725/KOL/2025\n(Assessment Year: 2016-17)\nDCIT, Central circle 4(3)\nBalajee Mini Steels & Rerolling\nAaykar Bhawan Poorva, 110,\nPrivate Limited\nShantipally, Kolkata-700107,\n603, Shantikunj Apartment,\nKolkata\nVs.\nPhulwanipatna, G.P.O.800001,\n(Appellant)\nPatna\n(Respondent)\nPAN No. AABCB7265J\nAssessee by\nShri Manish Rastogi, AR\nRevenue by\nS/Sh

DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALAJEE MINI STEELS & REROLLING PRIVATE LIMITED , PATNA

SHRI RAJESH KUMAR, AM\nAND\nSHRIPRADIP KUMAR CHOUBEY, JM\nITA Nos.1688 to 1691/KOL/2025\n(Assessment Years: 2015-16 to 2018-19)\nITA No. 1725/KOL/2025\n(Assessment Year: 2016-17)\nDCIT, Central circle 4(3)\nBalajee Mini Steels & Rerolling\nAaykar Bhawan Poorva, 110,\nPrivate Limited\nShantipally, Kolkata-700107,\n603, Shantikunj Apartment,\nKolkata\nPhulwanipatna, G.P.O.800001,\n(Appellant)\nVs.\nPatna\nPAN No. AABCB7265J\n(Respondent)\nAssessee by\n: Shri Manish Rastogi, AR\nRevenue by\n:

DURGA SHAW,DURGAPUR vs ACIT, CIRCLE 2, , DURGAPUR

SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)

INCOME TAX OFFICER, WARD-9(1), KOLKATA, KOLKATA vs SANMUKH VINCOM PRIVATE LIMITED, HYDERABAD

SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)

SATUPUR SAMABAY KRISHI UNNAYAN SAMITY LIMITED,PURBA MEDINIPUR vs ITO, WARD 27(3), , HALDIA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

KASTURI MEDICAL CENTRE PRIVATE LIMITED,JOKA, THAKURPUKUR vs ADDITIONAL/JOINT/DEPUTY/ASSISSTANT COMMISSIONER OF INCOME TAX/INCOME-TAX OFFICER, DELHI

Shri Manunatha G (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

S D DEVELOPERS,KOLKATA vs ITO, WARD 43(1),, KOLKATA

TAPAS KUNDU,KOLKATA vs I.T.O., WARD - 61(3),, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

DEPUTY COMMSSIONER OF INCOME TAX, CENTRAL CIRCLE, 4(3), KOLKATA, KOLKATA vs PRIVI EXPORTS PRIVATE LIMITED, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

FATHER LEBLOND TRUST,DARJEELING vs CPC, BENGALURU, BENGALURU

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)