ITAT Kolkata Bench
22,193 judgments
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs ARUN ENGINEERING UDYOG PRIVATE LIMITED , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
BURDWAN SATGACHIA JANAKALYAN SOCIETY,,MEMARI, BURDWAN vs I.T.O., WARD - 1(1),, BURDWAN
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs RAJA SHELTERS PRIVATE LIMITED, KOLKATA
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs ASHOK KUMAR KAYAN, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. AKSHARA ABASAN PRIVATE LIMITED,KOLKATA vs ITO, WARD 2(1), , KOLKATA
SUSHIL MITRUKA,DARJEELING vs DCIT, CIRCLE 1, , SILIGURI
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SUSHIL MITRUKA,DARJEELING vs DCIT, CIRCLE 1, , SILIGURI
SHRI RAJESH KUMAR, AM\nAND\nSHRI PRADIP KUMAR CHOUBEY, JM\nITA Nos.2178, 1630 & 1631/KOL/2025\n(Assessment Years: 2014-15, 2015-16 & 2016-17)\nSushil Mitruka\nG208, City Centre, Office Block,\nP.O. Matigara, Siliguri,\nDarjeeling, Siliguri-734010,\nWest Bengal\n(Appellant)\nVs.\nDCIT, Circle 1,\nAaykar Bhawan, Matigara,\nSiliguri-734004,\nWest Bengal\n(Respondent)\nPAN No. ACCPA9340F\nITA No. 1613/KOL/2025\n(Assessment Years: 2017-18)\nDCIT, Circle 1,\nAaykar Bhawan, Matigara,\nSiliguri-734
DCIT, CIRCLE-1, SILIGURI, SILIGURI vs SUSHIL MITRUKA, SILIGURI
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs AMAR KUMAR AGARWAL, KOLKATA
us, we are inclined to condone the delay and admit the appeal for hearing. A.Y. 2017-18 IT(SS)A No. 86/KOL/2025(Assessee's appeal) 4. The issue raised in ground no.1 in IT(SS)A No.86/KOL/2025 is against the order of Ld. CIT(A) estimating the income by directing the application of gross profit rate on the alleged undisclosed receipts from sale of batteries at the rate of 12.5% as against the gross profit offered by the assessee at 8%.
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs AMAR KUMAR AGARAWAL, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DEPUTY COMMSSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs AMAR KUMAR AGARWAL, KOLKATA
us, we are inclined to condone the delay and admit the appeal for hearing.
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), KOLKATA, KOLKATA vs AMAR KUMAR AGARWAL, KOLKATA
SHRI RAJESH KUMAR, AM\nAND\nSHRI PRADIP KUMAR CHOUBEY, JM\nIT(SS)A No.86 to 89/KOL/2025, 2007/KOL/2025\n(Assessment Year: 2017-18 to 2020-21, 2021-22)\nAmar Kumar Agarwal\nC/o M/s Salarpuria Jajodia&\nCO.7, CR Avenue, 3rd Floor,\nKolkata-700072, West Bengal\n(Appellant)\nDCIT, CC 4(3)\nAaykarBhawanPoorva,\nVs.110, Shantipally, E.M. Bypass,\nKolkata-700107, West Bengal\n(Respondent)\nPAN No. ADDPA3301L\nITA Nos.1496,1497,1498, 1499/KOL/2025, & 1440/KOL/2025\n(Α.Υ.: 2017-18, 2018-19, 2020-21,
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs AMAR KUMAR AGARWAL, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BONGAON CO-OPERATIVE CREDIT SOCIETY LIMITED,BONGAON vs DCIT, CIRCLE 32,, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs EDUCO VENTURES PVT LTD., KOLKATA
the AO.
DCIT CENTRAL CIRCLE 1(4), KOLKATA, KOLKATA vs EDUCO VENTURES PVT LTD, KOLKATA
the AO.
EDUCO VENTURES PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 1(4), KOLKATA
the AO.
EDUCO VENTURES PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 1(4), KOLKATA
the AO.
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs CENTURY ALUMINIUM MFG COMPANY LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
R. M. COMMERCIAL PVT. LTD., (EARLIER KNOWN AS CITRINE MERCHANTS PRIVATE LIMITED),KOLKATA vs DCIT, CIRCLE 5(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
