ITAT Kolkata Bench
22,193 judgments
GEETA GANESH PROMOTERS PVT. LTD. (SUCCESSOR TO SSB PROJECTS PVT. LTD.),KOLKATA vs I.T.O., WARD - 11(4),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
M/S. THIRANI SECURITIES PRIVATE LIMITED,KOLKATA vs ITO, WARD 4(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
TRINITY ENCLAVE P. LTD.,,KOLKATA vs ITO, WARD 4(1),, KOLKATA
demonetisation period.
KHEMKA CHARITY TRUST,KOLKATA vs ITO(EXEMPTION), WARD 1(4), KOLKATA
the processing of return of income u/s 143(1) of the Act.
BISHAL JAIN,HOWRAH vs ITO, WARD 47(2),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
SIKHA DATTA,KOLKATA vs ITO, WARD 44(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
RAJ KUMAR KOTHARI,KOLKATA vs A.C.I.T., CC-4(3), KOLKATA
us that Rs.5,00,000/- was received from Mr. Rajnath of Anvil group which was clarified in the statement recorded u/s 132(4)131 of the Act. The assessee stated that the cash was handed over to Rs.5,00,000/- which was the matter of discussion of Whatsapp chat of Mr. Rajnath Anvil and in fact belonged to him. The Ld. AR stated that the no enquiry was made from the said person and no other corroborative documents were brought on record. The Ld. AR submitted that the addition made on the basis o
AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
ESSEN MARKETING PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SINGH CONSTRUCTION CORPORATION,DURGAPUR vs DCIT, CENTRAL CIRCLE 2,, DURGAPUR
SUSHIL MITRUKA,SILIGURI vs DCIT, CIRCLE 1, , SILIGURI
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ANITA BASAK,KOLKATA vs ITO, WARD 30(2), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
CONCORD TREXIM PRIVATE LIMITED,HOWRAH vs DCIT, CIRCLE 13(1),, KOLKATA
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BLACKSTONE OVERSEAS PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1),, KOLKATA
M/S. BLACKSTONE OVERSEAS PVT. LTD.,KOLKATA vs I.T.O., WARD-5(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
AMIT AGARWAL HUF,KOLKATA vs I.T.O., WARD - 28(4),, KOLKATA
SHRI RAJESH KUMAR, AM\nAND\nSHRI PRADIP KUMAR CHOUBEY, JM\n\nITA No. 1961/KOL/2025\n(Assessment Year: 2015-16)\n\nAmit Agarwal HUF\n49A, Tollygunge Circular Road,\nNew Alipore, Kolkata-700053\nWest Bengal\n(Appellant)\n\nVs.\n\nITO Ward 28(4)\nCentral Revenue Building,\n169, A.J.C. Bose Road,\nKolkata-700014, West Bengal\n(Respondent)\n\nPAN No. AAJHA0538C\n\nAssessee by\nRevenue by\n\nShri Miraj D. Shah, AR\nShri Ruchika Sharma, DR\n\nDate of hearing: 04.12.2025\nDate of pronouncement: 18.
