← All Benches
ITAT Jodhpur Bench
2,205 judgments
KISHAN BABA GHO SEWA SAMITI KALETARA,KISHAN BABA GHO SEWA SAMITI KALETARA vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
ITA 74/JODH/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
CHIKITSA SEVA SAMITI,CHITTORGARH,CHITTORGARH vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 735/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
VARAHI MATA TRUST MANDWA,SIROHI vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 725/JODH/2026[NA]Status: Disposed12/8/2026
SARVODYA SADHNA SANGH,CHANDERIYA,CHANDERIYA vs CIT -(EXEMPTION), JAIPUR, JAIPUR
ITA 724/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
JETHI DEVI JOGRAJ SHARMA FOUNDATION TRUST,PHALODI vs CIT(E), JAIPUR
ITA 723/JODH/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
JETHI DEVI JOGRAJ SHARMA FOUNDATION TRUST,PHALODI vs CIT(E), JAIPUR
ITA 722/JODH/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
MATESHWARI SAMAJ SEWA SANSTHAN,KOTA vs WARD EXEMP, UDAIPUR
ITA 715/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
MATESHWARI SAMAJ SEWA SANSTHAN,KOTA vs WARD EXEMP, UDAIPUR
ITA 714/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
SHRI AMBESH GURU MEMORIAL SANSTHAN,FATEHNAGAR, UDAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 707/JODH/2026[2027-28]Status: Disposed12/8/2026AY 2027-28
SHRI AMBESH GURU MEMORIAL SANSTHAN,FATEHNAGAR, UDAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 706/JODH/2026[2027-28]Status: Disposed12/8/2026AY 2027-28
SHREE SHOBHAGYA GURU DIKSHYA STHAL JAN SEVA TRUST,UDAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 705/JODH/2026[2027-28]Status: Disposed12/8/2026AY 2027-28
SHREE SHOBHAGYA GURU DIKSHYA STHAL JAN SEVA TRUST,UDAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 704/JODH/2026[2027-28]Status: Disposed12/8/2026AY 2027-28
SMT. HULASIBAI VALCHAND KHEEMAWAT RILIGIOUS AND CHARITABLE TRUST,JODHPUR vs INCOME TAX OFFICER, WARD EXEMPTION, JODHPUR, JODHPUR
ITA 688/JODH/2026[Not Applicable]Status: Disposed12/8/2026
VISHWAKARMA VIKAS SANSTHAN,JALORE vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR
ITA 687/JODH/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
SHRI JALADHARNATH DHARMSHALA SAMITI,JALORE vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR
ITA 684/JODH/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
SHRI JALADHARNATH DHARMSHALA SAMITI,JALORE vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR
ITA 683/JODH/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
SHRI VAIDIC SWASTI PANTHA NYAS,PALI vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR
ITA 681/JODH/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
DHOOM DHADAKA CHARITABLE TRUST,DAGA MARG, SUJANGARH vs CIT EXEMPTION, JAIPUR, CIT EXEMPTION, JAIPUR
ITA 680/JODH/2026[2027-28]Status: Disposed12/8/2026AY 2027-28
SHRI MAHAVEER GOSHALA KALYAN SANSTHAN,BARAN vs ITO WARD EXEMPTION, UDAIPUR
ITA 676/JODH/2026[2027-28]Status: Disposed12/8/2026AY 2027-28
SHRI MAHAVEER GOSHALA KALYAN SANSTHAN,BARAN vs ITO WARD EXEMP, UDAIPUR
ITA 675/JODH/2026[2027-28]Status: Disposed12/8/2026AY 2027-28