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ITAT Jodhpur Bench
2,205 judgments
HIMMAT SAHLOT,RAJSAMAND vs ACIT, CENTRAL CIRCLE-2, UDAIPUR
ITA 331/JODH/2025[2018-19]Status: Disposed13/8/2026AY 2018-19
GOMA RAM CHOUDHARY,PALI vs ITO, WARD-1, PALI
ITA 270/JODH/2025[2013-14]Status: Disposed13/8/2026AY 2013-14
RAJI RAM JAT,SRIGANGANAGAR vs ITO, WARD-3, SRIGANGANAGAR
ITA 261/JODH/2025[2014-15]Status: Disposed13/8/2026AY 2014-15
DHARMA SAMRAT SWAMI KARPATRIJI MAHARAJ PUBLIC WELFARE TRUST,BIKANER vs CIT EXEMPTION, JAIPUR
ITA 925/JODH/2024[2025-26]Status: Disposed13/8/2026AY 2025-26
MANOHAR BAL MANDIR SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 902/JODH/2024[NA]Status: Disposed13/8/2026
MANOHAR BAL MANDIR SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 901/JODH/2024[NA]Status: Disposed13/8/2026
NEELAM,BIKANER vs PCIT, JODHPUR
ITA 713/JODH/2024[2023-24]Status: Disposed13/8/2026AY 2023-24
SHRI GURUKUL CHITTORGARH,CHITTORGARH vs CIT(E), JAIPUR, JAIPUR
ITA 849/JODH/2026[NA]Status: Disposed12/8/2026
TAKSHASHILA INSTITUTE OF SIENTIFIC RESEARCH & SOCIAL DEVELOPMENT,BIKANER vs ITO EXEMPTION JODHPUR, JODPUR
ITA 841/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
SETH SUGAN CHAND CHITTLANGIA CHARITABLE TRUST,SRI GANGANAGAR vs CIT EXEMPTIONS, JAIPUR
ITA 810/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
SETH RAM ROOP AGGARWAL DHARMARTH TRUST,PILIBANGAN vs CIT EXEMPTIONS, JAIPUR
ITA 808/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
SETH HARI KRISHAN LAHOTI CHARITABLE TRUST,SRI GANGANAGAR vs CIT EXEMPTIONS, JAIPUR
ITA 807/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
TAPOVAN TRUST,SRI GANGANAGAR vs CIT EXEMPTIONS, JAIPUR
ITA 806/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
LATE SMT KAMLA DEVI MUNDRA CHARITABLE TRUST,SRI GANGANAGAR vs CIT(E) JAIPUR, JAIPUR
ITA 805/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
MAA BHAGWATI VIKAS SANSTHAN,KUMAWATPURA,SURAJPOLE,UDAIPUR vs CIT EXEMPTION, JAIPUR, INCOME TAX DEPARTMENT, JAIPUR
ITA 792/JODH/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
SHRI RADHE KRISHNA GAUSHALA SEWA SAMITI DHOLERAV KHURD,SHRI RADHE KRISHNA GAUSHALA SEWA SAMITI DHOLERAV K vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR, COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 78/JODH/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
SHRI RAM GAUSHALA GAU SEVA SAMITI RALIYAWATA,SHRI RAM GAUSHALA GAU SEVA SAMITI RALIYAWATA vs CIT (EXEMPTIONS), JAIPUR, CIT (EXEMPTIONS), JAIPUR
ITA 77/JODH/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
AADHYATMIK GURU SEVA SANSTHAN,UDAIPUR vs CIT EXEMPTION, JAIPUR
ITA 748/JODH/2026[NA]Status: Disposed12/8/2026
SHREE SATYANARAYAN GOSHALA SANSTHAN,CHITTORGARH,CHITTORGARH vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 746/JODH/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
RAJA RAM SEVA SANSTHAN,JODHPUR vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 744/JODH/2026[NA]Status: Disposed12/8/2026
