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ITAT Jodhpur Bench
2,205 judgments
SHREE MAHADEV GOSHALA SAMITI,RAJASTHAN vs CIT(E), JAIPUR, RAJASTHAN
ITA 513/JODH/2025[N.A.]Status: Disposed14/8/2026
SHREE BHUWAL MATAJI GAUSHALA SANSTHA,RAJASTHAN vs CIT(E), JAIPUR, JAIPUR
ITA 498/JODH/2025[N A]Status: Disposed14/8/2026
SHREE BHUWAL MATAJI GAUSHALA SANSTHA,RAJASTHAN vs CIT(E), JAIPUR, JAIPUR
ITA 497/JODH/2025[N A]Status: Disposed14/8/2026
SRAJANSHEEL EDUCATION SOCIETY,UDAIPUR vs CIT, JAIPUR
ITA 409/JODH/2025[2024-2025]Status: Disposed14/8/2026AY 2024-2025
SHREE GAUSHALA,SRIGANGANAGAR vs CIT EXEMPTION, JAIPUR
ITA 392/JODH/2025[2025-26]Status: Disposed14/8/2026AY 2025-26
ASHIRWAAD SEVA SANSTHAN BHILWARA,BHILWARA vs CIT(EXEMPTION), JAIPUR
ITA 27/JODH/2025[2023-24]Status: Disposed14/8/2026AY 2023-24
SHRI KRISHNA DHARESHWAR MAHADEV GOWSHALA SAMITI,PALI vs CIT(EXEMPTION), JAIPUR
ITA 150/JODH/2025[NA]Status: Disposed14/8/2026
SHRI KRISHNA DHARESHWAR MAHADEV GOWSHALA SAMITI,PALI vs CIT(EXEMPTION), JAIPUR
ITA 149/JODH/2025[NA]Status: Disposed14/8/2026
SANATAN DHARAM MAHAVIR DAL MANDIR,SRIGANGANAGAR vs CIT(EXEMPTION), JAIPUR
ITA 788/JODH/2024[2024-25]Status: Disposed14/8/2026AY 2024-25
SHREE RAMSNEHI SATSANG SAMITI SINTHAL ANAND ASHRAM,BIKANER vs CIT EXEMPTION, JAIPUR
ITA 700/JODH/2024[2024-2025]Status: Disposed14/8/2026AY 2024-2025
BIKANER PUSHKARNA SAMAJ KALYAN TRUST,BIKANER vs CIT EXEMPTION, JAIPUR
ITA 683/JODH/2024[2024-2025]Status: Disposed14/8/2026AY 2024-2025
SINDHU SANSKAR SEWA SAMITI BHILWARA,BHILWARA vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 603/JODH/2024[NA]Status: Disposed14/8/2026
MATA SUGANI DEVI EDUCTAION AND SAMAJIK WELFARE TRUST,RAI SINGHNAGAR vs CIT EXEMPTION, JAIPUR
ITA 513/JODH/2024[2024-2025]Status: Disposed14/8/2026AY 2024-2025
MATA SUGANI DEVI EDUCATION AND SAMAJIK WELFARE TRUST,RAISINGHNAGAR vs CIT EXEMPTION, JAIPUR
ITA 512/JODH/2024[2024-2025]Status: Disposed14/8/2026AY 2024-2025
SDPL LAND & BUILDERS PRIVATE LIMITED,SANGARIA vs ACIT/DCIT, CIRCLE-2, BIKANER
ITA 500/JODH/2024[2013-14]Status: Disposed14/8/2026AY 2013-14
DEEP SHIKHA VIKAS SAMITI,UDAIPUR vs COMMISSIONER OF INCOME TAX( EXEMPTION), JAIPUR
ITA 419/JODH/2024[2023-2024]Status: Disposed14/8/2026AY 2023-2024
SHREE VISHWAKARMA SUTRADHAR SAMPATI TRUST,BIKANER vs CIT EXEMPTION, JAIPUR
ITA 214/JODH/2024[2024-25]Status: Disposed14/8/2026AY 2024-25
VIDYA BHAWAN VIDYA BANDHU SANSTHAN,UDAIPUR vs INCOME TAX OFFICER ( EXEMPTION), UDAIPUR
ITA 987/JODH/2026[2026-27]Status: Disposed13/8/2026AY 2026-27
VIDYA BHAWAN VIDYA BANDHU SANSTHAN,UDAIPUR vs INCOME TAX OFFICER (EXEMPTION), UDIAPUR
ITA 986/JODH/2026[2026-27]Status: Disposed13/8/2026AY 2026-27
SHRI KRISHNA GAUSHALA SAMITI, AMARPURA,PALI vs CIT(E), JAIPUR, JAIPUR
ITA 974/JODH/2026[NA]Status: Disposed13/8/2026
