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ITAT Jodhpur Bench
2,205 judgments
DIVINE BLESSINGS CHARITABLE FOUNDATION,UDAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR., JAIPUR
ITA 1038/JODH/2026[2025-26]Status: Disposed14/8/2026AY 2025-26
DIVINE BLESSINGS CHARITABLE FOUNDATION,UDAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR., JAIPUR
ITA 1037/JODH/2026[2025-26]Status: Disposed14/8/2026AY 2025-26
INDIA VISION 2020,RAJASTHAN vs CIT(E), JAIPUR, RAJASTHAN
ITA 1026/JODH/2026[N.A.]Status: Disposed14/8/2026
INDIA VISION 2020,RAJASTHAN vs CIT(E), JAIPUR, RAJASTHAN
ITA 1025/JODH/2026[N.A.]Status: Disposed14/8/2026
SMT NIRMALA DEVI OSTWAL SEVA SANSTHAN,BHILWARA vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 1016/JODH/2026[NA]Status: Disposed14/8/2026
SMT NIRMALA DEVI OSTWAL SEVA SANSTHAN,BHILWARA vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 1015/JODH/2026[NA]Status: Disposed14/8/2026
PATIDAR SAMAJ VIKAS SANSTHAN CHOKHLA CHITRI,DUNGARPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
ITA 1011/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
SEEMA JAN KALYAN SAMITI,RAJASTHAN vs CIT(E), JAIPUR, RAJASTHAN
ITA 1010/JODH/2026[N.A.]Status: Disposed14/8/2026
VIDISHA EDUCATIONAL AND WELFARE SOCIETY,UDAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR
ITA 1007/JODH/2026[2027-28]Status: Disposed14/8/2026AY 2027-28
KRISHNA GOPAL AYURVEDIC DHARMARTH AUSHDHALYA TRUST,KRISHNA GOPAL AYURVEDIC DHARMARTH AUSHDHALYA TRUST vs COMMISSIONER OF INCOME TAX EXEMPTION, COMMISSIONER OF INCOME TAX EXEMPTION
ITA 1006/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
PATIDAR SAMAJ VIKAS SANSTHAN CHOKHLA CHITRI,DUNGARPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
ITA 1003/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
SEEMA JAN KALYAN SAMITI,RAJASTHAN vs CIT(E), JAIPUR, RAJASTHAN
ITA 1002/JODH/2026[N.A.]Status: Disposed14/8/2026
VEDRUAN SEVA SADAN SOCIETY,SIMALWARA, DUNGARPUR vs ITO-EXEMPTION-UDAIPUR, UDAIPUR
ITA 1001/JODH/2026[2027-28]Status: Disposed14/8/2026AY 2027-28
PASHCHIMI RAJASTHAN BHRIGUVANSY BRAHMAN DESHANTARY SANSTHAN,RAJASTHAN vs CIT(E), JAIPUR, RAJASTHAN
ITA 1000/JODH/2026[N.A.]Status: Disposed14/8/2026
JOGNIYA MATA SHAKTIPITH VIKAS SANSHTHAN,BEGUN CHITTORGARH vs ITO WD-3 CHITTOR, CHITTORGARH
ITA 969/JODH/2025[2018-19]Status: Disposed14/8/2026AY 2018-19
SHREE SHREE SANATAN GAU SEVA SANSTHAN,BARMER vs PR. CIT(EXEMPTION), JAIPUR
ITA 71/JODH/2025[NA]Status: Disposed14/8/2026
SHRI VISHNU BHAGWAN MANDIR TRUST,SIROHI vs CIT EXEMPTION, JAIPUR
ITA 703/JODH/2025[N/A]Status: Disposed14/8/2026
SHREE SHREE SANATAN GAU SEVA SANSTHAN,BARMER vs PR. CIT (EXEMPTION), JAIPUR
ITA 70/JODH/2025[2025-26]Status: Disposed14/8/2026AY 2025-26
SANCHAL FORT & RESORT PRIVATE LIMITED,UDAIPUR vs ITO WARD 2(3), UDAIPUR, UDAIPUR
ITA 555/JODH/2025[2012-13]Status: Disposed14/8/2026AY 2012-13
SHREE MAHADEV GOSHALA SAMITI,RAJASTHAN vs CIT(E), JAIPUR, JAIPUR
ITA 514/JODH/2025[N. A.]Status: Disposed14/8/2026