← All Benches
ITAT Jaipur Bench
7,559 judgments
SHRI 108 SUDHARM NANG AHINSA TRUST,JAIPUR vs CIT(E), JAIPUR, JAIPUR
ITA 372/JPR/2026[NA]Status: Disposed30/9/2026
OM PRAKASH AGARWAL CHARITABLE FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1641/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
NEURO SPINAL SERVICES AND RESEARCH SOCIETY OF RAJASTHAN,JAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR
ITA 1601/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
SELF DEVELOPMENT INSTITUTE,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1555/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
BABA KHETNATH MAHILA SHIKSHA PARSAR SAMITTEE,ALWAR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR
ITA 1522/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SAMUDAYIK KENDRA SUBHASH NAGAR PRABHAND SAMITI,JAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION , JAIPUR
ITA 1440/JPR/2026[2027-28]Status: Disposed30/9/2026AY 2027-28
NARAYNI DEVI GOVIND RAM TOSHNIWAL CHARITY TRUST,AJMER vs EXEMPTION WARD 1, JAIPUR
ITA 1214/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
NARAYNI DEVI GOVIND RAM TOSHNIWAL CHARITY TRUST,AJMER vs EXEMPTION WARD 1, JAIPUR
ITA 1213/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
NATHU KA FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1212/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
ITO(EXEMPTION), WARD, JAIPUR, JAIPUR vs RAJ RISHI BHARTIHARI MATSYA UNIVERSITY ALWAR, ALWAR
ITA 1167/JPR/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
SHRI DIGAMBER JAIN MANDIR SAMITI,KOTA vs CIT EXEMPTION, JAIPUR
ITA 1043/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SHRI SHRI 108 SHRI MAHARAJ HARIDAS PRANYAS,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 1042/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER, AJMER vs AVADHESH PAREEK, AJMER
ITA 1904/JPR/2025[2019-20]Status: Disposed30/9/2026AY 2019-20
INCOME TAX OFFICER WARD-1, BEAWAR, BEAWAR vs ANKIT GARG, DIGGI MOHALLA BEAWAR
ITA 1887/JPR/2025[2019]Status: Disposed30/9/2026
M/S PRASHANT FRUIT COMPANY,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR
ITA 1557/JPR/2025[2018-19]Status: Disposed30/9/2026AY 2018-19
M/S PRASHANT FRUIT COMPANY,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR
ITA 1549/JPR/2025[2019-20]Status: Disposed30/9/2026AY 2019-20
KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 578/JPR/2026[2025-26]Status: Disposed29/9/2026AY 2025-26
KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 574/JPR/2026[2025-26]Status: Disposed29/9/2026AY 2025-26
DILIP WADHWANI,JAIPUR vs INCOME TAX OFFICER-WARD-3(1)-JU, JODHPUR
ITA 18/JPR/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
ASLAM KHAN,BHIWADI (ALWAR) vs ITO BHIWADI, BHIWADI
ITA 611/JPR/2025[2014-15]Status: Disposed29/9/2026AY 2014-15
